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High Court Of Kerala judgments

54,313 judgments · page 1,507 of 2,716

High Courts05 Jun 2009

Joy Cherian Vs George Cherian

High Court Of Kerala · (2010) 1 CivCC 652 : (2009) 3 ILR (Ker) 413 : (2009) 3 KLT 64 : (2010) 8 RCR(Civil) 755

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)Constitution of India, 1950 — Article 227
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High Courts05 Jun 2009Allowed

Vasanthakumary Vs Omanakuttan Nair

High Court Of Kerala · (2009) 3 ILR (Ker) 20 : (2009) 3 KLT 43 : (2010) 8 RCR(Civil) 746

Cochin Christian Succession Act, 1097 — Section 5Transfer of Property Act, 1882 — Section 45
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High Courts04 Jun 2009Dismissed

Radha Thankappan Vs State of Kerala and Others

High Court Of Kerala · (2009) 2 KLJ 594

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 2(d), 2(r), 7(2)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 2, 2(o), 2(o)(ii), 3, 7(2)Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 24, 25
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High Courts04 Jun 2009Allowed

Sruthi Vs State of Kerala

High Court Of Kerala · (2009) 3 KLJ 8

Arms Act, 1959 — Section 25, 27Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5A
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High Courts03 Jun 2009Dismissed

Vilasini Manikandan Vs State of Kerala

High Court Of Kerala · (2009) 3 ILR (Ker) 132 : (2009) 3 KLT 205

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 19, 21, 22, 22(5), 226Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 12
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High Courts03 Jun 2009Dismissed

G. Prakash Vs Yesoda

High Court Of Kerala · (2009) 06 KL CK 0075

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Family Courts Act, 1984 — Section 19, 19(1), 19(2), 19(5)
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High Courts03 Jun 2009

Hamza. T.K. Vs The District Collector

High Court Of Kerala · (2009) 06 KL CK 0070

Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002 — Rule 27, 28
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