High Courts15 Sept 2009Dismissed
V.A. Hakkim Rawther Vs The Superintendent of Police, The Sub-Inspector of Police, Sri. Mathai and Smt. Lucy
High Court Of Kerala · (2009) 09 KL CK 0089
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,490 of 2,719
High Courts15 Sept 2009
Joseph Vs Giji Varghese and Others
High Court Of Kerala · (2010) ACJ 2313 : (2009) 4 ILR (Ker) 327 : (2009) 3 KLJ 502 : (2009) 4 KLT 199 : (2011) 7 RCR(Civil) 2181
Kerala Motor Vehicles Taxation Act, 1976 — Section 140, 163A, 166
High Courts15 Sept 2009Dismissed
A. Madhoji Rao Vs State of Kerala and Others
High Court Of Kerala · (2009) 09 KL CK 0024
High Courts15 Sept 2009Allowed
Sita Dayanandan Vs State of Kerala and Another
High Court Of Kerala · (2009) 09 KL CK 0020
Industrial Disputes Act, 1947 — Section 11(A)
High Courts15 Sept 2009
Bhaskar and Co. Vs Commissioner of Income Tax
High Court Of Kerala · (2010) 230 CTR 299 : (2010) 1 ILR (Ker) 254 : (2011) 331 ITR 90 : (2010) 187 TAXMAN 163
Income Tax Act, 1961 — Section 144, 184, 184(1), 184(2), 184(3)
High Courts15 Sept 2009Dismissed
Art Leasing Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (2010) 229 CTR 272 : (2010) 187 TAXMAN 29
Income Tax Act, 1961 — Section 145(2), 28, 28(2), 36(1)Reserve Bank of India Act, 1934 — Section 45JA, 45Q
High Courts14 Sept 2009Allowed
Muraleedharan K.B. Vs The Deputy Superintendent of Police and Others
High Court Of Kerala · (2009) 09 KL CK 0040
High Courts10 Sept 2009Allowed
Santha V.M. and Others Vs Kozhikode Corporation
High Court Of Kerala · (2009) 4 ILR (Ker) 159 : (2009) 3 KLJ 935 : (2009) 4 KLT 150
High Courts10 Sept 2009
Mohammed Kunhi Vs Forest Range Officer
High Court Of Kerala · (2009) 4 KLT 58
Criminal Procedure Code, 1973 (CrPC) — Section 439Kerala Forest Act, 1961 — Section 27(1)
High Courts10 Sept 2009
Basheer Vs Suhara
High Court Of Kerala · (2009) 09 KL CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Sept 2009Dismissed
Salim Kumar Vs The Superintendent of Police and Others
High Court Of Kerala · (2009) 09 KL CK 0080
High Courts10 Sept 2009
Asokan Vasu Vs State of Kerala, Excise Commissioner, Assistant Excise Commissioner and Circle Inspector of Excise
High Court Of Kerala · (2009) 09 KL CK 0053
Foreign Liquor Rules — Rule 13(3), 13(3A)
High Courts10 Sept 2009
Sundari Vs The Station Housek Officer, Shaji and The Deputy Superintendent of Police
High Court Of Kerala · (2009) 09 KL CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts10 Sept 2009
Sirajudheen Vs The Superintendent of Police, The Sub Inspector of Police and Beerankutty
High Court Of Kerala · (2009) 09 KL CK 0042
High Courts10 Sept 2009Allowed
Muthoot Vehicle and Asset Finance Ltd. Vs Gopalan Kuttappan
High Court Of Kerala · (2009) 4 CivCC 734 : (2009) 4 KLT 123
Arbitration and Conciliation Act, 1996 — Section 2, 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 16, 17, 20Contract Act, 1872 — Section 28
High Courts10 Sept 2009Dismissed
N. Hamza Vs State of Kerala
High Court Of Kerala · (2011) 39 VST 469
Kerala General Sales Tax Act, 1963 — Section 30B, 30B(3), 30B(4)
High Courts10 Sept 2009Allowed
Manager, Lahai Estate Vs President and Others
High Court Of Kerala · (2009) 09 KL CK 0019
Industrial Disputes Act, 1947 — Section 11(A)
High Courts10 Sept 2009Dismissed
Shobhana Vs The State of Kerala and Others
High Court Of Kerala · (2009) 09 KL CK 0012
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Sept 2009Allowed
Sudheer T. Vs M.V. Susheela and Others
High Court Of Kerala · (2009) 4 ILR (Ker) 121 : (2011) 2 KLJ 471 : (2009) 3 KLJ 369 : (2009) 4 KLT 29
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 15Constitution of India, 1950 — Article 123, 154(1), 166, 166(3), 217(3)Criminal Procedure Code, 1973 (CrPC) — Section 363
High Courts09 Sept 2009Allowed
Tata Tea Limited Vs General Secretary and Others
High Court Of Kerala · (2010) 126 FLR 53 : (2010) 2 LLJ 115
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 9A