Dishnet Wireless Ltd. Vs The Azhiyoor Grama Panchayath, The Special Grade Secretary and The State of Kerala
High Court Of Kerala · (2010) 01 KL CK 0089
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54,365 judgments · page 1,466 of 2,719
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High Court Of Kerala · (2010) 30 VST 232
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High Court Of Kerala · (2009) 4 KLT 953
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High Court Of Kerala · (2010) 1 ILR (Ker) 384 : (2010) 1 KLT 435
High Court Of Kerala · (2010) 1 ILR (Ker) 513 : (2010) 2 KLT 428
High Court Of Kerala · (2010) 195 TAXMAN 378
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