High Courts19 Oct 2010Allowed
S. Sagaran Vs The District Collector, The Land Acquisition Officer and The Managing Director
High Court Of Kerala · (2010) 10 KL CK 0147
Land Acquisition Act, 1894 — Section 5A
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,374 of 2,719
High Courts19 Oct 2010Dismissed
Chacko Vs Kurian and Jacob
High Court Of Kerala · (2010) 10 KL CK 0124
Constitution of India, 1950 — Article 227
High Courts19 Oct 2010Allowed
Mayadevi Mittal and Varsha Gupta Vs Abraham and Elemma
High Court Of Kerala · (2010) 10 KL CK 0123
High Courts19 Oct 2010Allowed
S.M. Gulsar Alam Vs M.V. Abdul Rasaqu and S.M. Hassan Johar
High Court Of Kerala · (2010) 10 KL CK 0122
Contract Act, 1872 — Section 72Specific Relief Act, 1963 — Section 21, 21(4), 21(5)
High Courts19 Oct 2010
Thatcharakkal Sudheer Kumar and Pathummayi Vs Parambil Moosakoya, Parvathi Amma and Dr. Ulladamchalil Abdul Azeez
High Court Of Kerala · (2010) 10 KL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 4Constitution of India, 1950 — Article 227
High Courts19 Oct 2010Dismissed
Thankam, Subhash, Sudheer and Sunil Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 10 KL CK 0119
Penal Code, 1860 (IPC) — Section 34, 420
High Courts19 Oct 2010
New India Assurance Co. Ltd. Vs Biju
High Court Of Kerala · (2011) 130 FLR 596 : (2011) 2 ILR (Ker) 111 : (2011) 2 KLT 142
Workmens Compensation Act, 1923 — Section 12(2), 22, 3, 30, 30(1)
High Courts19 Oct 2010
CIT Vs Duroflex Coir Industries (P) Ltd.
High Court Of Kerala · (2011) 2 KLJ 84
Income Tax Act, 1961 — Section 30, 35(1), 35(2), 43(D), 80(B)(5)
High Courts19 Oct 2010Dismissed
Thomas George Vs Vinod Kumar
High Court Of Kerala · (2010) 10 KL CK 0005
High Courts18 Oct 2010
Sree Ramachandran Enterprises Vs State of Kerala
High Court Of Kerala · (2011) 40 VST 511
Kerala Value Added Tax Act, 2003 — Section 24, 63Kerala Value Added Tax Rules, 2005 — Rule 39(5)
High Courts18 Oct 2010Allowed
Aisha Salam and Dr. K.K. Abdul Salam Vs Greater Cochin Development Authority
High Court Of Kerala · (2010) 10 KL CK 0228
High Courts18 Oct 2010Allowed
Shinto Vs The Superintendent of Police, The S.I. of Police, Soudha and The Director
High Court Of Kerala · (2010) 10 KL CK 0191
High Courts18 Oct 2010
P. Manoj Nair Vs The Principle Secretary to Government, The Director, Institute of Management, The Regional Director, Regional Centre and The Institute of Management
High Court Of Kerala · (2010) 10 KL CK 0174
High Courts18 Oct 2010
Siju Augustine Joseph Vs Sub inspector of Police, The Superintendent of Police, State of Kerala and Baby Joseph
High Court Of Kerala · (2010) 10 KL CK 0133
High Courts18 Oct 2010Allowed
Vinu Mathew Vs Rebin Sunny, N.A. Sunny and Mary Sunny
High Court Of Kerala · (2010) 10 KL CK 0132
Evidence Act, 1872 — Section 45
High Courts18 Oct 2010
Shylaja Vs The District Superintendent of Police, The Sub Inspector of Police, Symalal and Ravi
High Court Of Kerala · (2010) 10 KL CK 0131
High Courts18 Oct 2010Allowed
Sheeja Beevi Vs Sharaffudeen
High Court Of Kerala · (2010) 10 KL CK 0130
High Courts18 Oct 2010Dismissed
Pioneer Towers Owners'' Welfare, K. Mohammed Iqbal and George Parayankal Vs Spag''s Family Trust and Satish K. Mittal
High Court Of Kerala · (2010) 10 KL CK 0126
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227