High Courts12 Nov 2010
Dharmaputran Vs Circle Inspector of Police and Others
High Court Of Kerala · (2010) 11 KL CK 0096
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,358 of 2,719
High Courts12 Nov 2010
A.L. Raghunath Vs The Revenue Divisional Officer and Others
High Court Of Kerala · (2011) 1 KLJ 94 : (2011) 2 RCR(Criminal) 9 : (2011) 2 RCR(Criminal) 9
Prevention of Cruelty to Animals Act, 1960 — Section 21, 38
High Courts12 Nov 2010Allowed
Kerala State Electricity Board Vs Dy. Commissioner of Income Tax
High Court Of Kerala · (2010) 236 CTR 337 : (2010) 329 ITR 91 : (2011) 1 KLJ 96 : (2011) 196 TAXMAN 118
Companies Act, 1956 — Section 166, 210Electricity (Supply) Act, 1948 — Section 12, 5, 69, 80Electricity Act, 1910 — Section 34(1)
High Courts12 Nov 2010Dismissed
Sani Xavier Vs The Regional Transport Authority and Others
High Court Of Kerala · AIR 2011 Ker 101 : (2011) 1 KLJ 269 : (2011) 8 RCR(Civil) 2621
Motor Vehicles Act, 1988 — Section 80(3)
High Courts12 Nov 2010
Raghunath Vs Revenue Divisional Officer
High Court Of Kerala · (2011) 1 KLJ 84 : (2011) 2 RCR(Criminal) 9
Prevention of Cruelty to Animals Act, 1960 — Section 21, 38
High Courts12 Nov 2010Dismissed
Sadasivan Vs Unnikrishnan Nair
High Court Of Kerala · (2012) 2 BC 279 : (2011) 4 KLT 917
High Courts11 Nov 2010Allowed
Jayanandan S. Vs Susan Jimmy and State Of Kerala
High Court Of Kerala · (2010) 11 KL CK 0326
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Nov 2010Dismissed
Shamsudheen Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 11 KL CK 0325
High Courts11 Nov 2010
Sonia K. Francis Vs Mahatma Gandhi University, The Controller of Examinations, The Commissioner of Entrance and Mar Atanasius College of Engineering
High Court Of Kerala · (2010) 11 KL CK 0316
High Courts11 Nov 2010
Vasanthkumar Nair Vs Jayanthi Kanakadevi
High Court Of Kerala · (2010) 11 KL CK 0315
High Courts11 Nov 2010Dismissed
Commissioner of Central Excise Vs Cochin International Airport Ltd.
High Court Of Kerala · (2011) 2 KLJ 76 : (2011) 24 STR 20 : (2011) 33 STT 489 : (2011) 42 VST 218
High Courts11 Nov 2010
Mannan Vannan Samudaya Sangham Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 836
Community Certificates Act, 1996 — Section 3, 9Constitution of India, 1950 — Article 341, 342, 366(24), 367General Clauses Act, 1897 — Section 21
High Courts11 Nov 2010
Thathradan Veedu Rajesh Vs The Passport Officer
High Court Of Kerala · (2010) 11 KL CK 0248
Passports Act, 1967 — Section 6(2)
High Courts11 Nov 2010Dismissed
Augustine and Palamattom (H) Vs Albert
High Court Of Kerala · (2010) 11 KL CK 0204
High Courts11 Nov 2010Dismissed
Sunil Vs Asokan Pillai and Others
High Court Of Kerala · (2010) 11 KL CK 0203
Constitution of India, 1950 — Article 227
High Courts11 Nov 2010
Beebi Subaida Vs Parakandy Abdul Vahid and P.K. Naseema, Kannur Steel Agencies
High Court Of Kerala · (2010) 11 KL CK 0201
Constitution of India, 1950 — Article 227
High Courts11 Nov 2010Allowed
George Abraham Vs Binu Kuriakose, Subheesh Raj and The United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 11 KL CK 0185
High Courts11 Nov 2010Dismissed
Vasumathy and Baburaj Vs The Deputy Superintendent of Police and Others
High Court Of Kerala · (2010) 11 KL CK 0178
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Nov 2010Allowed
E.K. Muhammed Kunhi Vs P. Ebrahim
High Court Of Kerala · (2010) 11 KL CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Nov 2010
Dileep D. Nair and Others Vs State of Kerala, Director General of Police and Commandant
High Court Of Kerala · (2010) 11 KL CK 0075