High Courts12 Apr 2011
Sajitha Vs State of Kerala
High Court Of Kerala · (2012) 1 KLJ 63 : (2011) 4 KLT 910
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,301 of 2,719
High Courts11 Apr 2011Dismissed
Appu Vs Rajendran
High Court Of Kerala · (2011) 6 RCR(Civil) 1930
Constitution of India, 1950 — Article 372Easements Act, 1882 — Section 15, 60Kerala Land Reforms Act, 1963 — Section 60, 80B, 80B(3), 80C, 80C(2)
High Courts11 Apr 2011Dismissed
Shriram Transport Finance Co. Ltd. Vs Babuy E.C.
High Court Of Kerala · (2012) 1 KLJ 197
Arbitration and Conciliation Act, 1996 — Section 2, 36, 8, 8(1), 9, 9Civil Procedure Code, 1908 (CPC) — Section 115, 9Contract Act, 1872 — Section 28
High Courts11 Apr 2011
Muthamma Vs State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0083
Penal Code, 1860 (IPC) — Section 294, 308, 324
High Courts11 Apr 2011
Ramesan, Mahindran and Thankachan Paul Vs State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0082
Penal Code, 1860 (IPC) — Section 294, 332, 34, 353
High Courts11 Apr 2011
Sibi Vs State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0062
Copyright Act, 1957 — Section 51, 52A, 63, 65, 68A
High Courts11 Apr 2011
Thajudheen Vs Director General of Police, Commissioner of Police, Sub Inspector of Police and Aju @ Kuttan
High Court Of Kerala · (2011) 04 KL CK 0054
High Courts11 Apr 2011
Binu Ittoop Vs State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0039
Penal Code, 1860 (IPC) — Section 201, 218, 302, 34, 348
High Courts11 Apr 2011Dismissed
Thankachan Vs State of Kerala
High Court Of Kerala · (2011) 2 ILR (Ker) 778
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 105, 299, 300, 302, 84
High Courts08 Apr 2011
A.J. Varghese and others Vs V. Mohanan
High Court Of Kerala · (2011) 2 RCR(Rent) 524
High Courts08 Apr 2011Allowed
Suresh P. and Musfar Muneer Vs The Sub Inspector of Police
High Court Of Kerala · (2011) 04 KL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 155(1)Kerala Prohibition of Ragging Act, 1998 — Section 4, 6Penal Code, 1860 (IPC) — Section 294, 323, 34, 506
High Courts08 Apr 2011
C.K. Sarasan Vs Food Inspector, Mavelikkara Municipality and State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0053
Prevention of Food Adulteration Rules, 1955 — Rule 17
High Courts08 Apr 2011Allowed
Yunussalim Vs The Assistant Commissioner of Police, The Circle Inspector of Police, The Kozhikode District Head Load Workers and The Assistant Labour officer
High Court Of Kerala · (2011) 04 KL CK 0046
High Courts08 Apr 2011Dismissed
Shaji Vs District Superintendent of Police and Others
High Court Of Kerala · (2011) 04 KL CK 0044
Constitution of India, 1950 — Article 226
High Courts08 Apr 2011Allowed
Thankamany Vs State of Kerala and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 446 : (2011) 2 KLJ 636 : (2011) 2 KLJ 635 : (2011) 8 RCR(Civil) 2220
High Courts08 Apr 2011
Porinchu. T.K. Vs The State of Kerala
High Court Of Kerala · (2011) 04 KL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 173(2), 190, 200Motor Vehicles Act, 1988 — Section 184, 185, 202, 203
High Courts07 Apr 2011Allowed
Thankappan Vs Muthukoya
High Court Of Kerala · (2011) 4 CivCC 186 : (2011) 2 ILR (Ker) 829 : (2011) 2 KLT 907 : (2011) 6 RCR(Civil) 729
Contract Act, 1872 — Section 171, 174Limitation Act, 1963 — Section 27Penal Code, 1860 (IPC) — Section 109, 114, 409
High Courts07 Apr 2011Dismissed
Alice Vs State of Kerala
High Court Of Kerala · (2011) 4 KLT 119 : (2011) 6 RCR(Civil) 728
High Courts07 Apr 2011
Andikutty Vs The Special Tahsildar (LA) and Another
High Court Of Kerala · (2011) 04 KL CK 0078
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts07 Apr 2011Dismissed
C. Chandrababu Vs The RDO and Others
High Court Of Kerala · (2011) 04 KL CK 0075