High Courts23 Sept 2011Dismissed
Velayudhan Vs Deepa and another
High Court Of Kerala · (2012) 1 ILR (Ker) 731 : (2012) 1 KLJ 517
Civil Procedure Code, 1908 (CPC) — Section 96(3)Family Courts Act, 1984 — Section 19(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,255 of 2,719
High Courts23 Sept 2011Allowed
Sithara Vs Harikrishnan Nair
High Court Of Kerala · (2012) 2 DMC 190 : (2011) 4 KLJ 570 : (2011) 4 KLT 492
Evidence Act, 1872 — Section 15Family Courts Act, 1984 — Section 10(3), 14, 20
High Courts22 Sept 2011
Abdulrahiman Vs State of Kerala
High Court Of Kerala · (2011) 4 KLT 124 : (2011) 4 RCR(Civil) 798 : (2011) 4 RCR(Civil) 798 : (2011) 4 RCR(Criminal) 709 : (2011) 4 RCR(Criminal) 709
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488
High Courts22 Sept 2011Dismissed
K.R. Venkitachalam and Another Vs State and Another
High Court Of Kerala · (2011) 4 KLJ 264 : (2011) 4 KLT 222
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 197, 239Penal Code, 1860 (IPC) — Section 12, 120B, 13(1)(d), 13(2), 19
High Courts22 Sept 2011Allowed
Balakrishnan Master, T. Vs Ramachandran Master, K.M. and another
High Court Of Kerala · (2011) 4 ILR (Ker) 323
Criminal Procedure (Amendment) Act, 2008 — Section 2, 372, 377, 401(4)Limitation Act, 1963 — Section 14Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts20 Sept 2011Allowed
Commissioner of Income Tax, Thiruvananthapuram Vs State Bank of Travancore
High Court Of Kerala · (2011) 203 TAXMAN 639
Income Tax Act, 1961 — Section 10(23G), 14A
High Courts20 Sept 2011
Venkitchalam Vs State
High Court Of Kerala · (2011) 09 KL CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 197, 239Penal Code, 1860 (IPC) — Section 120B, 417, 468Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 19, 19(1)
High Courts19 Sept 2011Dismissed
K.B. Anil Kumar Vs N.S. Sheela and Others
High Court Of Kerala · AIR 2012 Ker 1 : (2011) 4 KLJ 114
Family Courts Act, 1984 — Section 19, 7, 7(1)
High Courts19 Sept 2011Dismissed
Anilkumar Vs Sheela
High Court Of Kerala · (2011) 4 ILR (Ker) 119 : (2011) 4 KLT 120
Family Courts Act, 1984 — Section 19, 7
High Courts19 Sept 2011
Popular Motor Corporation Vs State of Kerala and others
High Court Of Kerala · (2011) 4 ILR (Ker) 74 : (2011) 4 KLJ 51
Constitution of India, 1950 — Article 226Kerala Headload Workers Act, 1978 — Section 2
High Courts19 Sept 2011Dismissed
Rajan Vs Padmavathy and Another
High Court Of Kerala · (2011) 4 KLJ 193
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 4Contract Act, 1872 — Section 74
High Courts19 Sept 2011
Chengara Puthiya Thrikovil Kshethra Samrakshana Samithi Vs Malabar Devasom Board and Others
High Court Of Kerala · (2012) 3 KLJ 135
High Courts16 Sept 2011
Shamsu. H.K, Ummer. C.K. and Ramsheed. A.K. Vs State of Kerala
High Court Of Kerala · (2011) 09 KL CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 153(A)
High Courts16 Sept 2011
Vyttila Steel Private Ltd. Vs The Intelligence Inspector
High Court Of Kerala · (2011) 188 ECR 389
High Courts16 Sept 2011
T.G. Suresh Vs Commercial Tax Officer (Deputation), Inspecting Assistant Commissioner and Deputy Commissioner (Appeals)
High Court Of Kerala · (2011) 09 KL CK 0033
Kerala Revenue Recovery Act, 1968 — Section 7
High Courts16 Sept 2011
Builtech Exports Vs State of Kerala and Another
High Court Of Kerala · (2011) 09 KL CK 0032
High Courts07 Sept 2011Allowed
Narayani and another Vs Sreedharan
High Court Of Kerala · (2011) 4 ILR (Ker) 400
Transfer of Property Act, 1882 — Section 19, 21
High Courts07 Sept 2011Dismissed
Nishant Exports Vs Commissioner of Income Tax
High Court Of Kerala · (2012) 204 TAXMAN 30
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 263, 80HHC
High Courts07 Sept 2011Dismissed
Saju, K.A. and another Vs State of Kerala
High Court Of Kerala · (2011) 4 ILR (Ker) 88 : (2011) 4 KLJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 438, 439Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts07 Sept 2011Dismissed
R. Santhosh Kumar Vs State of Kerala and Others
High Court Of Kerala · (2011) 4 KLJ 866