High Courts17 Nov 2011Dismissed

Seenath Vs Joyson

High Court Of Kerala · (2012) 1 CivCC 492 : (2012) 1 KLJ 200 : (2012) 1 KLT 32 : (2012) 3 RCR(Civil) 577

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 5, 6Penal Code, 1860 (IPC) — Section 418, 427
High Courts17 Nov 2011Allowed

Nooral Islam Trust Vs CIT

High Court Of Kerala · (2011) 11 KL CK 0003

Civil Procedure Code, 1908 (CPC) — Section 92Income Tax Act, 1961 — Section 10(23)(c), 12AASpecific Relief Act, 1963 — Section 26
High Courts15 Nov 2011Disposed Off

Kunju Vs State of Kerala and Another

High Court Of Kerala · (2012) 3 KLJ 188

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Electricity Act, 2003 — Section 135, 138, 151, 153Income Tax Act, 1961 — Section 143(3), 144, 145, 147, 2(23)
High Courts11 Nov 2011Allowed

Sathyan Vs State of Kerala

High Court Of Kerala · (2011) 4 KLJ 812

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 308, 357(3), 498, 498A