High Courts13 Mar 2012Allowed
Beeran Vs N.R. Prabhakaran and Oriental Insurance Company Ltd.
High Court Of Kerala · (2012) 03 KL CK 0170
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,223 of 2,719
High Courts13 Mar 2012Allowed
Ayyappan Kutty, Siva Bhavanam, Padinjattum Muri, Kunnathoor, Kollam District, Saraswathy, Siva Bhavanam, Padinjattum Muri, Kunnathoor, Kollam District, Ambili, Siva Bhavanam, Padinjattum Muri, Kunnathoor Kollam District and Shaji, Siva Bhavanam, Padinjattum Muri, Kunnathoor Kollam District Vs Rajesh Kumar, Raj Bhavan, Thuruthikkara P.O, Kunnathoor East Kollam District, Suresh, Suresh Bhavan, Thuruthikkara P.O, Kunnathoor East Kollam District and The Oriental Insurance Co. Ltd., Branch Office, Kottarakkara
High Court Of Kerala · (2012) 03 KL CK 0160
High Courts13 Mar 2012Dismissed
T.K. Aboobacker Vs State of Kerala and Another
High Court Of Kerala · (2012) 2 KarLJ 352 : (2012) 2 KLJ 352
Criminal Procedure Code, 1973 (CrPC) — Section 245(1), 320(2), 320(8), 482Penal Code, 1860 (IPC) — Section 420
High Courts13 Mar 2012Allowed
Syamala, Charuvila Puthen Veedu, Edavattomcherry, Chirakkara Kulathoorkonam, Kalluvathukal, Prasanth, Prameela and Praveen Vs M/s. Datamen Consultants (P) Ltd. and United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0014
High Courts12 Mar 2012Dismissed
Joy Francis and Another Vs Joseph Netto and Others
High Court Of Kerala · (2012) 2 KarLJ 325 : (2012) 2 KLJ 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, 96(3)Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts12 Mar 2012Allowed
United India Insurance Co. Ltd. Vs Akbar Shihab and Others
High Court Of Kerala · (2013) ACJ 121 : (2012) 2 KarLJ 317 : (2012) 2 KLJ 317
Motor Vehicles Act, 1988 — Section 140, 158, 162, 163A, 165
High Courts12 Mar 2012
Managing Director, K.S.R.T.C (Karnataka) Vs Narayanan, Murali and K. Rajamani
High Court Of Kerala · (2012) 03 KL CK 0199
Motor Vehicles Act, 1988 — Section 163(A), 166
High Courts12 Mar 2012Allowed
Ponnappan Vs State of Kerala and The Chief Executive Officer
High Court Of Kerala · (2012) 03 KL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, 4(1)
High Courts12 Mar 2012
V.V. Muraleedharan Vs P.G. Shaji
High Court Of Kerala · (2012) 2 KarLJ 64 : (2012) 2 KLJ 64
Constitution of India, 1950 — Article 227
High Courts12 Mar 2012Dismissed
Joseph, K.R. and others Vs Archdiocese of Verapoly and others
High Court Of Kerala · (2012) 3 ILR (Ker) 31 : (2012) 2 KLJ 587
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 8 Rule 6A, Order 8 Rule 6DKerala Land Reforms Act, 1963 — Section 125, 125(1), 125(3), 79A
High Courts12 Mar 2012
Honey Thankachan and Others Vs State of Kerala and Another
High Court Of Kerala · (2012) CriLJ 3111 : (2012) 3 Crimes 510 : (2012) 2 KarLJ 257 : (2012) 2 KLJ 257
Criminal Procedure Code, 1973 (CrPC) — Section 239Immoral Traffic (Prevention) Act, 1956 — Section 2(f), 3, 4, 6, 6(b)Information Technology Act, 2000 — Section 67
High Courts12 Mar 2012Dismissed
K.L. Constantine and Another Vs Bruss Foods B.V. and Another
High Court Of Kerala · (2012) 2 KarLJ 304 : (2012) 2 KLJ 304
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 66
High Courts12 Mar 2012Allowed
J. Alphonsa and Another Vs State of Kerala and Others
High Court Of Kerala · (2012) 3 KLJ 155
Income Tax Act, 1961 — Section 161(1), 161(4)Kerala Education Act, 1958 — Section 9, 9(1)Wealth Tax Act, 1957 — Section 21, 21(1)
High Courts09 Mar 2012
Jayasree Vs Vivekanandan
High Court Of Kerala · (2012) 2 KarLJ 295 : (2012) 2 KLJ 295
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 151Hindu Marriage Act, 1955 — Section 24
High Courts09 Mar 2012
K. Chinnavar and Others Vs Raju and The New India Assurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0207
High Courts09 Mar 2012Allowed
K. Sahadevan Vs Abdul Rasheed M., M. Abdul Rasheed, National Insurance Company Ltd., P.B. No.32, Perumal Building, Main Road, Perumba, Payyannur, Kannur District and Mrs. Beena Narayanan, Kandoth P.O., Payyannur, Kannur District
High Court Of Kerala · (2012) 03 KL CK 0206
High Courts09 Mar 2012Dismissed
Babu Vs State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 313, 427Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 449, 458
High Courts09 Mar 2012Allowed
Herbert Vs Johnkutty and Oriental Insurance Company, ''U'' Brothers Building Guruvayoor Road, Ernakulam.
High Court Of Kerala · (2012) 03 KL CK 0172
Motor Vehicles Act, 1988 — Section 170
High Courts09 Mar 2012Allowed
Alappattukunnel Saji Vs Anil Kumar and Others
High Court Of Kerala · (2012) 03 KL CK 0068