High Courts27 Mar 2012
Ajay Gopalakrishnan, 15/24, Fort Road, N. Paravur 683513 Vs State of Kerala and Others
High Court Of Kerala · (2012) 03 KL CK 0125
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,215 of 2,719
High Courts27 Mar 2012Allowed
Chandran Vs State of Kerala
High Court Of Kerala · (2012) 03 KL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts27 Mar 2012Allowed
Vishnuprasad @ Ranjith Vs T.J. Joseph, I.K. Nelson and The Oriental Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0105
High Courts27 Mar 2012Allowed
K.C. Praveen Kumar Vs V. Mohammed and The New India Assurance Co., Ltd, Cherooty Road, Kozhikode
High Court Of Kerala · (2012) 03 KL CK 0104
High Courts27 Mar 2012Allowed
Arifa Beevi and Others Vs State of Kerala and The Secretary, Trida, Thiruvananthapuram
High Court Of Kerala · (2012) 03 KL CK 0103
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts26 Mar 2012Allowed
Standard Metals Vs Kerala Small Industries Development Corporation and Others
High Court Of Kerala · (2012) 2 KarLJ 379 : (2012) 2 KLJ 379
High Courts26 Mar 2012Dismissed
Reshmi Devi Vs University of Kerala
High Court Of Kerala · AIR 2012 Ker 190 : (2012) 3 ILR (Ker) 316 : (2012) 2 KarLJ 323 : (2012) 2 KLJ 323
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 43 Rule 1(a), Order 7 Rule 10, 19, 20
High Courts26 Mar 2012Allowed
Baiju Vs A.D. Jose and The Managing Director, K.S.R.T.C., Transport Bhavan, Thiruvananthapuram
High Court Of Kerala · (2012) 03 KL CK 0219
High Courts26 Mar 2012Allowed
Juneesh and Others Vs K. Swaminathan, T. Vasudevan, United India Insurance Company Ltd. and The New India Assurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0175
High Courts26 Mar 2012Dismissed
Purakkarayil Varkey Kurian and Purakkariyil Jose Bain Vs P.J Babu @ Varkey Joseph and Others
High Court Of Kerala · (2012) 03 KL CK 0109
High Courts26 Mar 2012Dismissed
Lolamma Nair, Gopinathan Nair, Sunil Kumar Nair and Ajith Kumar Nair Vs Santha and Sasidharan Nair
High Court Of Kerala · (2012) 03 KL CK 0108
Easements Act, 1882 — Section 15
High Courts26 Mar 2012Allowed
Ramesh Babu, Karimaruthumkattil, Karoor P.O., Pala Kottayam District Vs F. Stanley, Photo Park Colour Lab, Prasanthi Mansion, M.G. Road Trivandrum, Syamkumar Nair and The United India Insurance Co. Ltd.
High Court Of Kerala · (2012) 03 KL CK 0106
High Courts26 Mar 2012
M. Balakrishnan and Others Vs Dr. M. Jayasankaran Dr. M. Jayasankaran Vs M. Balakrishnan
High Court Of Kerala · (2012) 03 KL CK 0084
High Courts26 Mar 2012Allowed
Ambalangadan Aboobacker and Others Vs The District Collector, Malappuram
High Court Of Kerala · (2012) 03 KL CK 0078
Land Acquisition Act, 1894 — Section 4(1)
High Courts26 Mar 2012
Kerala Voluntary Health Services Vs Union of India and Others
High Court Of Kerala · (2012) 2 ILR (Ker) 331
Cinematograph Act, 1952 — Section 4, 5A, 5BConstitution of India, 1950 — Article 19(1)(a), 19(2), 21, 226, 39
High Courts26 Mar 2012Allowed
The Oriental Insurance Co. Ltd. Vs Thankam, Reena, Jayaraj and Valsaraj
High Court Of Kerala · (2012) 03 KL CK 0047
High Courts26 Mar 2012Allowed
Bindhu M.M., Vadakkedathukarottu (Mannanamadathil), Kummannoor, Karthika Vijayan, Aswathy Vijayan and Karthiyani Parameswaran Vs C.S. Thampy, Chalil (H), Puthuvely P.O., Monippally, Kunnappallil, Uppukandam Bhagom, Oliappuram P.O. Thirumarady and National Insurance Co. Ltd., Pala
High Court Of Kerala · (2012) 03 KL CK 0046
High Courts26 Mar 2012
Commr. of C. Ex. , Cus. and S.T., Ernakulam Vs GAC Shipping (India) (P) Ltd.
High Court Of Kerala · (2012) 284 ELT 27
Finance Act, 1994 — Section 65
High Courts26 Mar 2012Dismissed
Pulikkal Pathumma Umma By Power of Attorney Holder T.P. Abdulla Quilandy Taluk, Kozhikode Vs State of Kerala and Executive Engineer (Pwd Roads), Collectorate, Kalpetta North, Wayanad
High Court Of Kerala · (2012) 03 KL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Kerala Court Fees and Suits Valuation Act, 1959 — Section 27
High Courts26 Mar 2012Allowed
Dr. Sunny Mathew Vs State Of Kerala and Krishnankutty
High Court Of Kerala · (2012) 03 KL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A, 34