COURT ARCHIVE

High Court Of Kerala judgments

54,394 judgments · page 1,210 of 2,720

High Courts30 May 2012Dismissed

Mohammed Kannu Abdul Rasheed Vs Nazarudeen

High Court Of Kerala · (2012) 3 KLJ 40 : (2012) 3 KLT 225 : (2012) 2 RCR(Rent) 319

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(2)(c), 11(4)(iv)Limitation Act, 1963 — Section 10, 4

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High Courts30 May 2012Dismissed

Parameswaran Vs Kerala State Road Transport Corporation

High Court Of Kerala · (2012) 4 KLT 71

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High Courts29 May 2012

Kerala Hotel and Restaurant Association Vs Thrissur District Consumer Disputes Redressal Forum

High Court Of Kerala · (2012) 4 KLJ 833 : (2012) 3 KLT 277

Consumer Protection Act, 1986 — Section 12, 13, 14(1), 19A

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High Courts29 May 2012Dismissed

Ousephkutty, V. T Vs Regional Transport Officer and another

High Court Of Kerala · (2013) 1 ACC 630 : AIR 2012 Ker 172 : (2012) 3 ILR (Ker) 192 : (2012) 3 KLJ 6

Motor Vehicles Act, 1988 — Section 27, 27(g), 28

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High Courts29 May 2012

P.K. Anwar Kunhibava Vs The State of Kerala and Thrissur Corporation

High Court Of Kerala · (2012) 05 KL CK 0021

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High Courts29 May 2012Dismissed

Abdullu, B. Vs Jose and others

High Court Of Kerala · (2012) 2 ILR (Ker) 790 : (2012) 3 KLJ 36

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227

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High Courts29 May 2012

Sree Hari S Vs The Assistant Secretary Central Board of Secondary Education Regional Office, New No:3, J -Block Anna Nagar (West) Chennai- 40, The Controller of Examinations, Central Board of Secondary Education, New No. 3 J-Block, Anna Nagar West, Chennai 40 and The Principal Sreenikethan Central School, Karamcode P.O Seematti Junction, Chathannoor, Kollam 691 579

High Court Of Kerala · (2012) 05 KL CK 0009

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High Courts28 May 2012

Ibrahim. K Vs The District Collector, Malappuram, UP Hill P.O, Malappuram 676505, The Sub Divisional Magistrate, Perinthalmanna, Malappuram Dt. 679322 and The Sub Inspector of Police, Vazhakkad, Vazhakkad P.O, Malappuram Dt. 673640

High Court Of Kerala · (2012) 05 KL CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457

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High Courts28 May 2012

Salva Hassan V.K. Vs Kerala University of Health Sciences, The Vice Chancellor Kerala University of Health Sciences Trichur Medical College, The Controller of Examinations Kerala University of Health Sciences Trichur Medical College and State of Kerala

High Court Of Kerala · (2012) 05 KL CK 0005

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High Courts25 May 2012Dismissed

C.K. Vasu Vs Circle Inspector Of Police

High Court Of Kerala · (2012) 05 KL CK 0035

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 4, Section 5, Section 6

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High Courts25 May 2012Dismissed

Rugmini, M. Vs Director, Kirtads and others

High Court Of Kerala · (2012) 3 ILR (Ker) 161

Constitution of India, 1950 — Article 341, 342

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High Courts25 May 2012Dismissed

C.R. Radhakrishna Pillai Vs Bhargavi Amma and Another

High Court Of Kerala · (2012) 2 KLJ 874

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11, 115, 9, 92

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High Courts25 May 2012

Sadasiva Panicker Vs Suresh Kumar

High Court Of Kerala · (2012) 2 KLJ 795 : (2012) 3 KLT 679

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High Courts25 May 2012Dismissed

Mohandas Vs Kerala State Co-operative Employees Pension Board

High Court Of Kerala · (2012) 3 KLJ 449 : (2012) 3 KLT 666

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High Courts25 May 2012

Abhilash. C.V. Vs Mahatma Gandhi University and Others

High Court Of Kerala · (2012) 2 KLJ 820

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High Courts25 May 2012Dismissed

Biji Pothen Vs Mrs. Thankamma John, Mr. Philip Senty Issac @ Santy Philip and Mrs. Biji

High Court Of Kerala · (2012) 4 KLJ 797 : (2012) 3 KLT 658

Civil Procedure Code, 1908 (CPC) — Section 51Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 34(2), 59, 60(1)

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High Courts25 May 2012Dismissed

Divya Vs State of Kerala

High Court Of Kerala · (2012) 3 KLJ 571 : (2012) 3 KLT 686

Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 44

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High Courts24 May 2012Allowed

T.R. Mohana @ Latha S. Vs Union of India and Others

High Court Of Kerala · (2012) 2 KLJ 858

Contract Act, 1872 — Section 23Government Savings Banks Act, 1873 — Section 15, 3(i)

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High Courts24 May 2012Dismissed

Trivandrum Club Vs Sales Tax Officer (Luxury Tax)

High Court Of Kerala · (2012) 3 KLJ 176 : (2012) 54 VST 437

Kerala Tax on Luxuries Act, 1976 — Section 4(2A)

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High Courts23 May 2012

Nalini Vs A.G. Abraham and others

High Court Of Kerala · (2012) 3 KLJ 44 : (2012) 2 RCR(Rent) 313

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(8), 20

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