High Courts03 Aug 2012
Dandapani Gounder Vs Vijayan and The United India Insurance Company Limited
High Court Of Kerala · (2012) 08 KL CK 0239
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,177 of 2,720
High Courts03 Aug 2012Allowed
Mariamma, Elavankudy House, Kizhakke Angadi, Angamaly and Smt. Reena, Elavankudy House, Kizhakke Angadi, Angamaly Vs Varghese Nedungadan, Kizhakke Angadi, Angamali
High Court Of Kerala · (2012) 08 KL CK 0221
Evidence Act, 1872 — Section 42Workmens Compensation Act, 1923 — Section 10, 2(1)(d), 22(2)(b)
High Courts03 Aug 2012Allowed
Reghunathan @ Reghu Vs Wilson James, Sinimon @ Appoos and The Branch Manager, The United India Insurance CO.Ltd., T.B. Junction, Thodupuzha
High Court Of Kerala · (2012) 08 KL CK 0218
High Courts03 Aug 2012Allowed
Raju.M. K Vs Mr.T.K. Krishnankutty, Tholeth House, Marampilly.P.O, Perumbavoor, K.U. Surendran and The New India Assurance Co. Ltd, Branch Perumbavoor
High Court Of Kerala · (2012) 08 KL CK 0217
High Courts03 Aug 2012Dismissed
M.K. Rajamma Vs Kerala State Electricity Board, Thiruvananthapuram and T.G. Giridhar Babu
High Court Of Kerala · (2012) 08 KL CK 0208
High Courts03 Aug 2012
Annamma Chacko, Upparamkuzhiyil, Kattampak, Njeezhoor, Kottayam Vs The State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0200
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4(1)
High Courts03 Aug 2012
Vijayakumar and Udayakumar Vs Girija
High Court Of Kerala · (2012) 08 KL CK 0190
Succession Act, 1925 — Section 373(4)
High Courts03 Aug 2012Dismissed
M.V. Paulose, Murithottathil, Mekkadampu, Muvattuppuzha Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417, 468
High Courts03 Aug 2012
Balasubrahmanyan Vs CI of Police Tirur, Malappuram District. 676505, Sub Inspector of Police Valanchery, Malappuram District. 676505, Mohamed Hassan @ Amnas and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0182
High Courts03 Aug 2012
Muhammed Babu Vs Najeeb, Asma, Pathu and State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2012
Mohammed Haneefa, Abdulla Kunhi and Sulaikha Vs State of Kerala and Aseena
High Court Of Kerala · (2012) 08 KL CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts03 Aug 2012Dismissed
Poulose Ouseph Vs Gangadharan Ayyappan and Others
High Court Of Kerala · (2012) 08 KL CK 0156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 91
High Courts03 Aug 2012
Kunjeen Musliar Vs Meppara Juma Masjid Committee and Meppara Juma Masjid Committee
High Court Of Kerala · (2012) 08 KL CK 0154
High Courts03 Aug 2012
Raveendran Nadar And Smitha Rani Vs Karthikeyan Nair, Girijakumari and Jitha K.Nair
High Court Of Kerala · (2012) 08 KL CK 0149
High Courts03 Aug 2012
C.K. Gangadharan Vs Sumathi and State of Kerala
High Court Of Kerala · (2012) 4 ILR (Ker) 156 : (2012) 3 KLJ 832 : (2012) 3 KLT 933
Criminal Procedure Code, 1973 (CrPC) — Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xiv)
High Courts03 Aug 2012Allowed
Shinoj George Joseph Vs Hima George
High Court Of Kerala · AIR 2012 Ker 178
Divorce Act, 1869 — Section 10, 10(1)(x)
High Courts03 Aug 2012
C.V. Kuruvilla Vs K.K. Eappen Kurian, John Babu and The United India Insurance Company Limited
High Court Of Kerala · (2012) 08 KL CK 0082
High Courts03 Aug 2012Dismissed
K. Unnikrishnan Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts03 Aug 2012
Ranjitha Mary Vs The Special Tahsildar La No.1, Kiidc (Kinfra) Palakkad District and The Managing Director Kerala Industrial Infrastructure Development Corporation Vellayamabalam, Thiruvananthapuram District
High Court Of Kerala · (2012) 08 KL CK 0072
Land Acquisition Act, 1894 — Section 4(1)
High Courts03 Aug 2012Allowed
Kamalam Vs State of Kerala
High Court Of Kerala · (2012) 08 KL CK 0068
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 23(l)