High Courts17 Aug 2012Dismissed
Ayshakunji Vs Tahsildar
High Court Of Kerala · (2012) 4 KLJ 217 : (2012) 4 KLT 193
Kerala Building Tax Act, 1975 — Section 5A
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,172 of 2,720
High Courts16 Aug 2012
Jithu, Rep. by his Father and Next Friend Sasi Vayyeparambil House, Mulavukadu Vs Mrs. Alli, Kurukkassery Veedu, Pallithazham, North Paravoor, Sebastian, Nempulli House, Njarackal and United India Insurance Co. Ltd., Ernakulam
High Court Of Kerala · (2012) 08 KL CK 0048
High Courts14 Aug 2012
Justin Joseph Vs Addl. Registering Authority
High Court Of Kerala · (2013) 1 ACC 404 : (2012) 4 KLJ 795 : (2012) 4 KLT 238 : (2013) 1 RCR(Civil) 481
Motor Vehicles Act, 1988 — Section 52
High Courts14 Aug 2012Dismissed
Joseph, K.S. Vs Prasanna
High Court Of Kerala · (2012) 4 ILR (Ker) 561 : (2013) 1 LLN 709
Civil Procedure Code, 1908 (CPC) — Section 21Workmens Compensation Act, 1923 — Section 11, 4(1)(c)(ii), 4(c)(ii)
High Courts14 Aug 2012Dismissed
Shajahan K.S. Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 25 : (2012) 4 KLT 838
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 13, 14, 15, 17, 24Constitution of India, 1950 — Article 22, 246, 246(1), 246(2), 253Income Tax Act, 1922 — Section 42(2)
High Courts14 Aug 2012
Killimangalam-Paanjaal 5th Ward Nellulpadaka Samooham Vs State of Kerala
High Court Of Kerala · (2012) 4 KLJ 18 : (2012) 4 KLT 63
Kerala Land Utilisation Order, 1967 — Clause 6
High Courts14 Aug 2012
Manikuttan @ Sajay and Others Vs State of Kerala of Police
High Court Of Kerala · (2012) 4 KLJ 237
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173, 215, 216Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 300
High Courts14 Aug 2012
P.L. Mohanan Vs The Superintendent of Police Pathanamthitta and Others
High Court Of Kerala · (2012) 08 KL CK 0150
Constitution of India, 1950 — Article 226
High Courts14 Aug 2012Dismissed
Meenakshi Amma Vs Raghavan Nair
High Court Of Kerala · (2012) 4 KLJ 773 : (2012) 4 KLT 166
Civil Procedure Code, 1908 (CPC) — Section 100, 17, 96, 97Hindu Succession Act, 1956 — Section 10, 15, 15(1), 15(1)(d), 16
High Courts14 Aug 2012
Michealle Fathima, Rep. by Power of Attorney Holder Mohammed Niaz Vs K.P. Mujeeb
High Court Of Kerala · (2012) 08 KL CK 0119
Constitution of India, 1950 — Article 227
High Courts14 Aug 2012Dismissed
Sri. P.C. Francis Pookkodan House, Algappa Nagar P.O. Thrissur District - 680001 Vs The Commissioner of Income Tax Thrissur
High Court Of Kerala · (2012) 08 KL CK 0115
Income Tax Act, 1961 — Section 158BC, 158BD
High Courts14 Aug 2012Dismissed
Mohamed Shafi Vadakke Peediyakkal Vs The Kerala Public Service Commission
High Court Of Kerala · (2012) 3 KLJ 861
Co-operative Societies Rules — Rule 186Kerala State and Subordinate Services Rules, 1958 — Rule 10(ab)
High Courts14 Aug 2012Allowed
Mohanachandran Nair Vs P.C. Cheriyan and Another
High Court Of Kerala · (2012) 4 KLJ 110 : (2013) 1 RCR(Civil) 426
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts14 Aug 2012Dismissed
Robinson Vs Life Insurance Corporation of India, Unit II and The Permanent Lok Adalat
High Court Of Kerala · (2012) 08 KL CK 0006
Insurance Act, 1938 — Section 113, 113(1)
High Courts13 Aug 2012Dismissed
Velayudhan Parameswaran @ Sivan Vs Padmavathy Amma and Others
High Court Of Kerala · (2012) 08 KL CK 0231
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Aug 2012Dismissed
Kandamuthan, Sivarajan and Kamarajan Vs Velappan
High Court Of Kerala · (2012) 08 KL CK 0155
High Courts13 Aug 2012
Reji Jose, New Gokul Ice-Cream Parlour, Pala, Pin-686 575 Vs State of Kerla
High Court Of Kerala · (2012) 08 KL CK 0148
Kerala Value Added Tax Act, 2003 — Section 6, 6(1), 6(5), 67
High Courts13 Aug 2012Allowed
Kerala State Co-operative Employees Pension Board Vs Nanu
High Court Of Kerala · (2012) 4 KLT 163
High Courts13 Aug 2012Allowed
K.P. Prabhakaran Vs Bhasurangan
High Court Of Kerala · (2012) 08 KL CK 0135
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Aug 2012
Nayomi Vs Rooth @ Kochurani, Thankamma and Glenny Mathew
High Court Of Kerala · (2012) 08 KL CK 0076