High Courts10 Dec 2012Dismissed
Kerala Fine Arts Society Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 607 : (2013) 1 KLT 430
Kerala Tax on Luxuries Act, 1976 — Section 17A, 4(1)(i)
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,138 of 2,720
High Courts10 Dec 2012Allowed
M/s. Coco Latex Exports (P) Ltd. Vs Assistant Commissioner (Assmt.), Commercial Taxes, Special Circle, Alappuzha. and State of Kerala
High Court Of Kerala · (2012) 12 KL CK 0049
High Courts10 Dec 2012Dismissed
Vijayakumar Vs Ramachandran Nair
High Court Of Kerala · (2013) 1 KLT 37
Criminal Procedure Code, 1973 (CrPC) — Section 255(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Dec 2012Dismissed
Ganesh Pillai Vs Sudevan and Others
High Court Of Kerala · (2013) 1 KLJ 236 : (2013) 1 KLT 267
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 21 Rule 101, Order 21 Rule 90, Order 21 Rule 92, Order 21 Rule 97State Financial Corporations Act, 1951 — Section 31, 32
High Courts10 Dec 2012
Jomy Thomas Manjooran Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2013 Ker 110 : (2013) 1 KLJ 667 : (2013) 1 KLT 595
Electricity Act, 2003 — Section 126, 127
High Courts10 Dec 2012
V. Ammed Vs State of Kerala
High Court Of Kerala · (2013) 1 KLJ 240
Kerala Abkari Act, 1077 — Section 3(18), 55(a)
High Courts07 Dec 2012Disposed Off
Ajimon Gangadharan @ Ajith Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 47
High Courts07 Dec 2012Disposed Off
K.G. Rathish Kumar and Others Vs NPR Finance Ltd.
High Court Of Kerala · (2013) 2 ARBLR 570
Arbitration and Conciliation Act, 1996 — Section 17, 17(1), 9
High Courts07 Dec 2012
M/s. Siemens Limited Vs Commercial Tax Inspector and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 399 : (2013) 2 KLJ 313
Kerala Value Added Tax Act, 2003 — Section 47, 47(2), 47(8)
High Courts07 Dec 2012
Ambika B. Vs State Bank of India and others
High Court Of Kerala · AIR 2013 Ker 38 : (2013) 2 BC 735
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts07 Dec 2012Dismissed
Rajesh K. Vs K.K. Rasitha and Others
High Court Of Kerala · AIR 2013 Ker 18 : (2013) 2 DMC 627
High Courts07 Dec 2012Dismissed
Shaji P. Sebastian Vs State Bank of India
High Court Of Kerala · (2013) 3 BC 399 : (2013) 1 KLT 481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21
High Courts07 Dec 2012
Asha Daleena and Others Vs Sulaikha and Others
High Court Of Kerala · (2013) CriLJ 442
Penal Code, 1860 (IPC) — Section 406, 420, 468
High Courts06 Dec 2012Allowed
Selvaraj Vs Vasudevan Balakrishnan
High Court Of Kerala · (2013) 1 KLT 131
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 9 Rule 13, 141Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts06 Dec 2012Allowed
V.S. Achuthanandan Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 KLJ 65
Civil Procedure Code, 1908 (CPC) — Section 155(2), 156(1), 80Constitution of India, 1950 — Article 20(3), 226Criminal Procedure Code, 1973 (CrPC) — Section 164, 173(2), 482
High Courts06 Dec 2012Dismissed
Mohanan Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2013) 257 CTR 550 : (2013) 1 ILR (Ker) 704 : (2013) 2 KLJ 336 : (2013) 1 KLT 413
Income Tax Act, 1961 — Section 132, 139, 139(5), 158BC, 158BC(a)
High Courts06 Dec 2012Allowed
Askar Ali Ghan Vs Mohammed Ali Haji
High Court Of Kerala · (2013) 1 DMC 612 : (2013) 1 KLT 16
Criminal Procedure Code, 1973 (CrPC) — Section 174Guardians and Wards Act, 1890 — Section 12, 9, 9(1)Penal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts06 Dec 2012
Siddique, P.K.A. and Others Vs Regional Transport Authority, Kozhikode and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 829 : (2013) 2 KLJ 356
Motor Vehicles Act, 1988 — Section 16, 2(47), 39, 46, 48(3)
High Courts05 Dec 2012Dismissed
A. Mohammed Shaw Represented by Power of Attorney Holder Najuma Vs Annie Koshy, Ambikulangara Veedu Kayamkulam Muri, Pathiyoor Village Kayamkulam Taluk
High Court Of Kerala · (2012) 12 KL CK 0097
High Courts05 Dec 2012
Kaladhardas Manthottathil House Represented by Her Power of Attorney Holder M.K. Vijayan Vs Registrar, Subordinate Judiciary, High Court of Kerala Ernakulam, Pin 682031 and Senior Superintendent Judicial First Class Magistrate Court -1, Ernakulam Pin 682035
High Court Of Kerala · (2012) 12 KL CK 0093
Negotiable Instruments Act, 1881 (NI) — Section 138