High Courts15 Jan 2014
Sunil and Others Vs State of Kerala and Another
High Court Of Kerala · (2014) 1 KHC 469
Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala Gaming Act, 1960 — Section 2(a), 5, 6, 7, 8
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,063 of 2,720
High Courts15 Jan 2014Dismissed
Ansalam S. Vs K.S.R.T.C.
High Court Of Kerala · (2014) 2 ILR 706 : (2014) 2 KHC 534 : (2014) 3 KLT 183
High Courts15 Jan 2014
Thankamma Oommen Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2014) 271 CTR 708 : (2014) 366 ITR 542
Income Tax Act, 1961 — Section 143(2), 144, 148, 149, 2(22)(e)
High Courts13 Jan 2014
Prudential Logistics and Transports (M/s.) Vs Income Tax Officer, Kozhikode
High Court Of Kerala · (2014) 364 ITR 689 : (2014) 1 KHC 411
Income Tax Act, 1961 — Section 139, 192, 201, 201(1), 221
High Courts13 Jan 2014
Madhavan Nair Vs Union of India
High Court Of Kerala · (2014) 1 KLT 1054
Administrative Tribunals Act, 1985 — Section 14, 14(1)Constitution of India, 1950 — Article 227, 311(2)
High Courts13 Jan 2014
Geethu Mohan Vs Travancore Devaswom Board and Others
High Court Of Kerala · (2014) 1 ILR 941 : (2014) 1 KHC 812 : (2014) 1 KLJ 827 : (2014) 1 KLT 860
Constitution of India, 1950 — Article 14, 16
High Courts13 Jan 2014Dismissed
Girish Vs Janaki and Others
High Court Of Kerala · (2014) 1 KHC 364 : (2014) 1 KLJ 775
Evidence Act, 1872 — Section 58
High Courts10 Jan 2014
Indus Motor Company Ltd. Vs Commissioner of C. Ex. and Service Tax
High Court Of Kerala · (2015) 320 ELT 729
High Courts10 Jan 2014
N.K. Unnikrishna Panicker Vs Commissioner of Income Tax
High Court Of Kerala · (2014) 267 CTR 566 : (2014) 361 ITR 187 : (2014) 222 TAXMAN 237
High Courts10 Jan 2014
Rajan Vs Regional Transport Authority
High Court Of Kerala · (2014) 2 KLJ 198 : (2014) 1 KLT 387
Motor Vehicles Act, 1988 - Section 51
High Courts10 Jan 2014
Biju Ramesh Vs Employees State Insurance Corporation
High Court Of Kerala · (2014) CriLJ 2136 : (2014) 141 FLR 343 : (2014) 2 ILR 784 : (2014) 1 KHC 418 : (2014) 1 KLJ 649 : (2014) 1 KLT 614 : (2014) 2 LLJ 101 : (2014) 2 LLN 474 : (2014) LLR 359
Criminal Procedure Code, 1973 (CrPC) - Section 482Employees State Insurance Act, 1948 - Section 2(17) 40 44(1) 85(a) 85(e)
High Courts10 Jan 2014
Kulathufuzha Service Co-operative Bank Ltd. Vs Income Tax Officer (Intelligence) and Another
High Court Of Kerala · (2014) 361 ITR 200
Income Tax Act, 1961 - Section 133(6)
High Courts10 Jan 2014
Manikandan, K. and Another Vs Kerala State Electricity Board and Another
High Court Of Kerala · (2014) 2 ILR 418 : (2014) 2 KLJ 674 : (2014) LabIC 3345
High Courts10 Jan 2014
M.S.M. College Vs State of Kerala
High Court Of Kerala · (2014) 1 KHC 410 : (2014) 1 KLT 477
High Courts10 Jan 2014
G.P. Josekuttan Vs CESTAT
High Court Of Kerala · (2014) 48 GST 119 : (2014) 35 STR 925
High Courts10 Jan 2014
Gopinathan Achari V.V. Vs Madusoodanan
High Court Of Kerala · (2014) 3 KLJ 635
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 405, 406, 415, 420, 468
High Courts10 Jan 2014Allowed
Madhan S. Vs Sub Registrar, Kollam and Others
High Court Of Kerala · AIR 2014 Ker 54 : (2014) 2 BC 1 : (2014) 1 ILR 586 : (2014) 1 KHC 249 : (2014) 1 KLJ 483 : (2014) 1 KLT 406
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 10 64Income Tax Act, 1961 - Section 29Transfer of Property Act, 1882 - Section 52
High Courts09 Jan 2014Dismissed
Shaji Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 2 KLJ 196 : (2014) 1 KLT 389
High Courts09 Jan 2014Allowed
President, Naduvattom Service Sahakarana Bank Ltd. Vs Labour Court and Another
High Court Of Kerala · (2014) LLR 421
Industrial Disputes Act, 1947 — Section 2(s)