CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments

54,395 judgments · page 1,060 of 2,720

High Courts29 Jan 2014

Fathimath Naseera Vs Aboobacker Haji

High Court Of Kerala · (2014) 4 KLT 143

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 22Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(2)(c)
Read judgment
High Courts29 Jan 2014

Rejimon Vs State of Kerala

High Court Of Kerala · (2014) 1 ILR 698 : (2014) 1 KHC 462 : (2014) 1 KLJ 608 : (2014) 1 KLT 582

Constitution of India, 1950 - Article 15(1) 15(4) 16(1) 16(4) 227
Read judgment
High Courts28 Jan 2014

Mangada Susheela Vs Thavarayil Balakrishnan

High Court Of Kerala · (2014) 1 RCR(Rent) 342

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 22, Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 23A, 107Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 18, 20, 20A
Read judgment
High Courts28 Jan 2014

Susheela Vs Balakrishnan

High Court Of Kerala · (2014) 2 ILR 59 : (2014) 1 KHC 817 : (2014) 2 KLJ 96 : (2014) 1 KLT 1004

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 22, Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 23A, 107Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 18, 20, 20A
Read judgment