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High Court Of Kerala judgments

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High Courts21 Mar 2014

Suo Motu Vs M.P. Ismail and Another

High Court Of Kerala · (2014) 2 ILR 702 : (2014) 2 ILR 378 : (2014) 2 KHC 82 : (2014) 2 KLJ 552 : (2014) 2 KLT 290

Criminal Procedure Code, 1973 (CrPC) — Section 394, 394(2)Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
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High Courts20 Mar 2014Partly Allowed

Sajeebkhan Vs Jasmine

High Court Of Kerala · (2014) 03 KL CK 0096

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
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