High Courts27 May 2014Disposed Off
Hemil M. Varghese Vs Controller of Examinations, University of Calicut and University of Calicut
High Court Of Kerala · (2014) 05 KL CK 0016
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,035 of 2,720
High Courts26 May 2014
State of Kerala Vs V.M. Vijayanandan
High Court Of Kerala · (2014) 4 KHC 80 : (2014) 4 KLJ 287
High Courts26 May 2014
Joshi Basu Vs Commercial Tax Officer
High Court Of Kerala · (2014) 48 GST 861
Kerala General Sales Tax Act, 1963 — Section 17(4), 17(5), 19(1)
High Courts26 May 2014
A.T. Unnikrishnan Vs Babil Polymers Pulamanthole and State of Kerala
High Court Of Kerala · (2014) 05 KL CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts26 May 2014
K.C. Mathew and K.C. James Vs D. Aruna
High Court Of Kerala · (2014) 2 KHC 485 : (2014) 2 KLT 876 : (2015) 1 RCR(Rent) 201
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(4)(iii)
High Courts26 May 2014Dismissed
State of Kerala Vs Smt. Suman Paul and A.K.M. Manager, The High School, Kattoor
High Court Of Kerala · (2014) 05 KL CK 0044
High Courts26 May 2014
Ayyappan Nair Vs Sales Tax Officer, Deputy Tahsildar, Village Officer and Sugandhi, Proprietrix
High Court Of Kerala · (2014) 05 KL CK 0042
High Courts26 May 2014Dismissed
M.A. Hakkim Shah Vs Basheer Khan
High Court Of Kerala · (2014) 05 KL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts23 May 2014
E.M. Mani Constructions Pvt. Ltd. Vs Union of India
High Court Of Kerala · (2015) 37 STR 185
Constitution of India, 1950 — Article 226
High Courts23 May 2014
Birendra Kumar Singh Vs Commandant, Central Industrial Security Force
High Court Of Kerala · (2014) 3 KHC 208 : (2014) 3 KLJ 628
Hindu Marriage Act, 1955 — Section 13(B)
High Courts23 May 2014
Sudhirkumar Vs Gloria Films
High Court Of Kerala · (2014) 3 ILR 662 : (2014) 3 KHC 163 : (2014) 3 KLJ 404 : (2014) 3 KLT 216
Civil Procedure Code, 1908 (CPC) — Section 144, 151Constitution of India, 1950 — Article 227
High Courts23 May 2014
Vedanayakom Vs Government of Kerala
High Court Of Kerala · (2014) 3 ILR 931 : (2014) 3 KLT 678
Constitution of India, 1950 — Article 226Kerala Education Act, 1958 — Section 12
High Courts23 May 2014
KMTC Associates Vs Comet Commodity Exports Ltd.
High Court Of Kerala · (2014) 3 KHC 333
High Courts23 May 2014Allowed
Narayanan Nair Vs Lokeshan Nair
High Court Of Kerala · AIR 2014 Ker 141 : (2014) 2 KHC 467 : (2014) 3 KLJ 28 : (2014) 2 KLT 868
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 33, 60Court Fees Act, 1870 — Section 25(a), 25(b), 26, 27(a), 29Kerala Court Fees and Suits Valuation Act, 1959 — Section 7, 7(2)
High Courts22 May 2014
State Bank of Travancore Vs Industrial Tribunal, Alappuzha
High Court Of Kerala · (2014) 143 FLR 682 : (2014) 4 LLN 457 : (2014) LLR 1044
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts22 May 2014Dismissed
Sruthi Rajagopal A Vs Mahatma Gandhi University
High Court Of Kerala · (2014) 2 KHC 554 : (2014) 2 KLJ 843 : (2014) 2 KLT 945
High Courts22 May 2014Allowed
Latheef Vs State of Kerala
High Court Of Kerala · (2015) 1 Crimes 281 : (2014) 2 KHC 604 : (2014) 3 KLJ 83 : (2014) 2 KLT 987 : (2014) 4 RCR(Criminal) 580
Criminal Procedure Code, 1973 (CrPC) — Section 294(b)Penal Code, 1860 (IPC) — Section 292, 292(1), 293, 294, 294(2)
High Courts22 May 2014
Valsala Vs Sarojini Prabhu
High Court Of Kerala · (2014) 3 ILR 284
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8, 100, 110Constitution of India, 1950 — Article 133, 135, 136, 374(2)Court Fees Act, 1870 — Section 5
High Courts22 May 2014
Vanaraj Vs Santhanpara Grama Panchayath
High Court Of Kerala · (2014) 2 KHC 674 : (2014) 3 KLJ 81 : (2014) 2 KLT 958