High Courts31 Jul 2014
State Bank of India Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 1,007 of 2,720
High Courts31 Jul 2014
Eldho Vs Manual
High Court Of Kerala · (2014) 3 KHC 611 : (2014) 3 KLJ 858 : (2014) 3 KLT 787 : (2015) 1 RCR(Rent) 211
Easements Act, 1882 — Section 52, 52, 53, 54, 55
High Courts31 Jul 2014
K. Santhakumari Vs K.J. Trading Co. Pvt. Ltd.
High Court Of Kerala · (2014) 07 KL CK 0153
Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 10, 10(f), 155, 397, 398Income Tax Act, 1961 — Section 297, 297(2)(i)
High Courts31 Jul 2014
Abdullah Vs Hajira
High Court Of Kerala · (2014) 07 KL CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 354, 376, 406, 498A
High Courts31 Jul 2014
Sampath Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 415, 451, 452, 457, 482Penal Code, 1860 (IPC) — Section 120B, 34, 409, 420
High Courts31 Jul 2014
Gopalakrishnan Nair Vs State of Kerala
High Court Of Kerala · (2014) 4 ILR 438 : (2014) 3 KHC 466 : (2014) 3 KLJ 579 : (2014) 3 KLT 647
Criminal Procedure Code, 1973 (CrPC) — Section 204, 258, 319Penal Code, 1860 (IPC) — Section 294(b), 506(i)
High Courts31 Jul 2014
Krishna Prasad Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 239, 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420
High Courts31 Jul 2014
C. Biju Vs Mohanakumaran Nair
High Court Of Kerala · (2014) 07 KL CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Jul 2014
Kunnamangalam Co-operative Housing Society Ltd. Vs Vasantha Kumari
High Court Of Kerala · (2014) 4 ILR 418 : (2014) 4 KLJ 77 : (2014) 4 KLT 65
Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 69, 70(1)Kerala Farmers Debt Relief Commission Act, 2006 — Section 2(i), 2(ii), 2(vii), 2(xiii), 6
High Courts31 Jul 2014Disposed Off
Nipun. G. Vs Circle Inspector of Police
High Court Of Kerala · (2014) 4 KHC 372
High Courts31 Jul 2014
Nipun G. Vs Circle Inspector of Police
High Court Of Kerala · (2014) 4 KHC 372
High Courts31 Jul 2014
State of Kerala Vs Sahya Haritha Sangham
High Court Of Kerala · (2014) 3 ILR 963 : (2014) 3 KHC 485 : (2014) 4 KLT 137
Kerala Forest Act, 1961 — Section 4
High Courts30 Jul 2014
Seethalekshmi and Others Vs Lekshmi and Others
High Court Of Kerala · (2014) 4 KLJ 750
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)
High Courts30 Jul 2014
Sanjith Kumar K. Vs State of Kerala
High Court Of Kerala · (2014) 07 KL CK 0275
High Courts30 Jul 2014
Wiltech Software Solutions Pvt. Ltd. Vs Abbf Bau Soft AG
High Court Of Kerala · (2015) 1 ARBLR 91 : (2014) 3 ILR 735 : (2014) 3 KHC 400 : (2014) 3 KLJ 557 : (2014) 3 KLT 587
Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(12)(b), 11(6), 11(9)
High Courts30 Jul 2014
Reghvaran Vs Murali
High Court Of Kerala · (2015) 1 ILR 53 : (2014) 4 KHC 258 : (2014) 4 KLJ 618 : (2014) 4 KLT 493
Specific Relief Act, 1963 — Section 6
High Courts30 Jul 2014
B. Subhash Vs State of Kerala
High Court Of Kerala · AIR 2014 Ker 206 : (2014) 3 ILR 748 : (2014) 3 KHC 498 : (2014) 3 KLT 524
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10(3), Order 26 Rule 14(3)