High Courts07 Jan 2026Allowed
Anilkumar Vs State Of Kerala
High Court Of Kerala · (2026) 01 KL CK 1653
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 506(i)
COURT ARCHIVE
High Court Of Kerala judgments, 2026
1,666 judgments · page 84 of 84
High Courts07 Jan 2026Partly Allowed
Mohamed Galib V Vs State Of Kerala
High Court Of Kerala · (2026) 01 KL CK 1652
Code of Criminal Procedure, 1973- Section 374Prevention and Corruption Act, 1988- Section 7, 13(1)(d), 13 (1)(d)(i), 13 (1)(d)(ii), 13(2), 20Evidence Act, 1872 - Section 154
High Courts06 Jan 2026
Chinchu Lizen Babu Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 01 KL CK 2696
KER-Rule 4(3), Chapter XXXII, Note 1 under Rule 4(3)
High Courts06 Jan 2026
Chinchu Lizen Babu Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 01 KL CK 2694
KER-Rule 4(3), Chapter XXXII, Note 1
High Courts06 Jan 2026Disposed Of
Chinju Lizen Babu Vs State Of Kerala
High Court Of Kerala · (2026) 01 KL CK 1654
High Courts05 Jan 2026Allowed
Aayisha Muhsin Vs Principal Secretary Principal Registrar General Marriages (Common)
High Court Of Kerala · (2026) 01 KL CK 1655
Constitution of India, 1950- Article 226Special Marriage Act, 1954- Section 49Kerala Registration of Marriage (Common) Rules, 2008- Rule 13