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High Court Of Kerala judgments, 2026

1,581 judgments · page 79 of 80

High Courts09 Jan 2026Allowed

Malu.K. Vs State Of Kerala

High Court Of Kerala · (2026) 01 KL CK 1656

Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 463, 464, 465, 467, 468, 471Notaries Act, 1952- Section 8, 13, 13(i)
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High Courts08 Jan 2026

Gopala Krishnan Vs State Of Kerala & Ors.

High Court Of Kerala · 2025 INSC 804

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 2(1)(y), 413, 415, 418, 419, 419(4), 434IPC-Sections 415, 420, 34Kerala Money Lenders Act, 1958-Sections 17, 18
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High Courts08 Jan 2026

Soumya Gopal Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 01 KL CK 2644

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)Indian Penal Code-Sections 354 and 354DCode of Criminal Procedure-Section 372, 378, 200, 202, 192, 2(d), 2(wa), 378(3), 378(4), 378(6)
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High Courts08 Jan 2026

P.V. Ravi Vs SPE/CBI Kochi

High Court Of Kerala · (2026) 01 KL CK 2631

Code of Criminal Procedure, 1973-Section 374Indian Penal Code-Section 120B, 409Prevention of Corruption Act, 1988-Section 13(2), 13(1)(c), 13(1)(d)
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High Courts08 Jan 2026Allowed

Gopala Krishnan Vs State Of Kerala

High Court Of Kerala · (2026) 01 KL CK 1663

Constitution of India, 1950- Article 132, 134, 136Bharatiya Nagarik Suraksha Sanhita, 2023- Section 2(1)(y), 413, 415, 418, 419(4), 434Code of Criminal Procedure, 1973- Section 372
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High Courts08 Jan 2026Partly Allowed

P.V.Ravi Vs SPE/CBI Kochi

High Court Of Kerala · (2026) 01 KL CK 1662

Code of Criminal Procedure, 1973- Section 374Indian Penal Code, 1860- Section 120B, 409Prevention of Corruption Act, 1988- Section 13(1)(c), 13(1)(d), 13(2)
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High Courts07 Jan 2026Partly Allowed

Mohamed Galib V Vs State Of Kerala

High Court Of Kerala · (2026) 01 KL CK 2632

Code of Criminal Procedure-Section 374, 428Prevention of Corruption Act, 1988-Section 7, 13(1)(d) r/w 13(2), 13(1)(d)(i) and (ii), 20Evidence Act-Section 154
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High Courts07 Jan 2026Partly Allowed

Mohamed Galib V Vs State Of Kerala

High Court Of Kerala · (2026) 01 KL CK 1652

Code of Criminal Procedure, 1973- Section 374Prevention and Corruption Act, 1988- Section 7, 13(1)(d), 13 (1)(d)(i), 13 (1)(d)(ii), 13(2), 20Evidence Act, 1872 - Section 154
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