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High Court Of Kerala judgments, 2026

1,581 judgments · page 62 of 80

High Courts18 Feb 2026Dismissed

Balachandran Vs Sajan Mathew

High Court Of Kerala · (2026) 02 KL CK 1707

Code of Criminal Procedure, 1973- Section 218, 218(2), 219, 220, 221, 223, 482Negotiable Instruments Act, 1881- Section 138, 138(b)
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High Courts17 Feb 2026Dismissed

V. Manoj Vs State Of Kerala

High Court Of Kerala · (2026) 02 KL CK 3274

Indian Penal Code-Section 302Code of Criminal Procedure-Section 313(1)(b), 357, 357AIndian Evidence Act 1872-Section 8, 47, 106
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High Courts17 Feb 2026Dismissed

V. Manoj Vs State Of Kerala

High Court Of Kerala · (2026) 02 KL CK 3239

Indian Penal Code-Section 302Indian Evidence Act, 1872-Section 8, 47, 106Code of Criminal Procedure-Section 313(1)(b), 357, 357A
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High Courts17 Feb 2026Partly Allowed

Abdul Jaleel & Ors. Vs State Of Kerala

High Court Of Kerala · (2026) 02 KL CK 3179

Indian Penal Code-Sections 143, 147, 342, 352, 302, 149, 299, 300, 304, 304A, 326, 323Code of Criminal Procedure-Sections 209, 227, 313, 232, 357(1), 161, 222, 428
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High Courts17 Feb 2026

Mubas M.H. Vs The State Of Kerala & Ors.

High Court Of Kerala · (2026) 02 KL CK 2938

Constitution of India-Article 14, 21, 166, 166(1), 166(2), 166(3), 202, 203, 204, 205, 206, 207, 226, 266(3)Rules of Business of the Government of Kerala-Schedule, Schedule II, Document No.23POCSO Act
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High Courts17 Feb 2026Disposed Of

M.V. Viswanathan Vs Kerala Water Authority & Ors.

High Court Of Kerala · (2026) 02 KL CK 2909

Building and Other Construction Workers' Welfare Cess Act, 1996-Section 3, 4, 5, 9, 11Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 2(1)(d), 2(1)(e), 2(1)(g), 2(1)(i), 22, 23, 24Building and Other Construction Workers' Welfare Cess Rules, 1998-Rule 3, 4, 4(3)
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High Courts17 Feb 2026

Mubas M.H. Vs The State Of Kerala & Ors.

High Court Of Kerala · (2026) 02 KL CK 2940

Constitution of India-Article 226, 166(3), 204 and 205, 21, 14 and 21, 202 to 207, 203, 204, 205, 202, 266(3), 166(1) and 166(2), 166Rules of Business of the Government of KeralaPOCSO Act
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High Courts17 Feb 2026

Suresh Babu Vs Grace Cherian

High Court Of Kerala · (2026) 02 KL CK 2928

Kerala Buildings (Lease & Rent Control) Act, 1965-Sections 11(2), 11(3), 11(4)(i), 11(4)(ii), and 17
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High Courts17 Feb 2026Disposed Of

M.V,.Viswanathan Vs Kerala Water Authority & Ors.

High Court Of Kerala · (2026) 02 KL CK 2903

Building and Other Construction Workers’ Welfare Cess Act, 1996-Section 3, 4, 5, 9, 11Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 2(1)(d), 2(1)(e), 2(1)(g), 2(1)(i), 22, 23, 24, 46Buildings and Other Construction Workers’ Welfare Cess Rules, 1998-Rule 3, 4, 4(3)
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High Courts17 Feb 2026Disposed Of

M.V. Viswanathan Vs Kerala Water Authority & Ors.

High Court Of Kerala · (2026) 02 KL CK 2651

The Building and Other Construction Workers’ Welfare Cess Act, 1996-Section 3, 4, 5, 9, 11The Buildings and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996-Section 2(1)(d), 2(1)(e), 2(1)(g), 2(1)(i), 22, 23, 24, 46The Buildings and Other Construction Workers’ Welfare Cess Rules, 1998-Rule 3, 4, 4(3)
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