High Courts22 May 2026Allowed
Abraham T.V. Vs State Bank Of India
High Court Of Kerala · (2026) 05 KL CK 1537
State Bank of Travancore (Employees') Pension Regulations, 1995- Regulation 18, 29, 29(1), 29(5), 32
COURT ARCHIVE
High Court Of Kerala judgments, 2026
1,581 judgments · page 41 of 80
High Courts22 May 2026Disposed Of
Rahina S Vs Authorized Officer Federal Bank Ltd
High Court Of Kerala · (2026) 05 KL CK 1536
High Courts22 May 2026Dismissed
M.K. Suresh Kumar Vs Union Of India
High Court Of Kerala · (2026) 05 KL CK 1527
Constitution of India, 1950- Article 14, 21Industrial Relations Code, 2020- Section 44(7), 51(1), 104(1A)
High Courts22 May 2026Allowed
Aleyamma Thomas Vs Alice George
High Court Of Kerala · (2026) 05 KL CK 0878
Indian Succession Act, 1925- Section 33(b)Transfer of Property Act, 1882- Section 6(a)Evidence Act, 1872- Section 115
High Courts22 May 2026Dismissed
Mr.Anto Augustine Vs Union Of India Represented By: The Secretary
High Court Of Kerala · (2026) 05 KL CK 0876
Constitution of India, 1950- Article 12, 14, 19, 19(1)(a), 19(1)(a), 19(2), 21, 226Code of Criminal Procedure, 1973- Section 91Cable Network Act, 1995- Section 5
High Courts22 May 2026Partially allowed
Babu Avarachan Vs State Of Kerala
High Court Of Kerala · (2026) 05 KL CK 0875
Code of Criminal Procedure, 1973- Section 222, 313, 397, 401Indian Penal Code, 1860- Section 34, 294(b), 323, 324, 332
High Courts21 May 2026
Ummer C.K. Vs The Oriental Insurance Company Ltd.
High Court Of Kerala · (2026) 05 KL CK 2886
Motor Vehicles Act-Section 168
High Courts21 May 2026
Maya P R Vs The Co-Operative Service Examination Board & Ors.
High Court Of Kerala · (2026) 05 KL CK 2887
Kerala Co-Operative Societies Rules-Rule 185(5), 185(1), Section 185(1)
High Courts21 May 2026
Greeny Tomy & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 05 KL CK 2888
Kerala Anatomy Act, 1957-Section 4ATransplantation of Human Organs and Tissues Act, 1994
High Courts21 May 2026
The Director, Mr. Naveen Philip, Vision Motors Private Limited Vs Sri. K.N. Somarajan & Anr.
High Court Of Kerala · (2026) 05 KL CK 2889
Industrial Disputes Act-Section 17B
High Courts21 May 2026Dismissed
Greeny Tomy Vs State of Kerala
High Court Of Kerala · 2026:KER:36320
Kerala Anatomy Act, 1957-Section 4A
High Courts21 May 2026Dismissed
The Director, Vision Motors Private Limited Vs K.N. Somarajan
High Court Of Kerala · 2026:KER:34905
Industrial Disputes Act, 1947-Section 17B
High Courts21 May 2026Allowed
Maya P R Vs The Co-Operative Service Examination Board
High Court Of Kerala · 2026:KER:35311
Kerala Co-operative Societies Rules, 1969-Rule 185(1), 185(5)
High Courts21 May 2026Allowed
Ummer C.K. Vs Oriental Insurance Company Ltd
High Court Of Kerala · (2026) 05 KL CK 0879
Motor Vehicles Act, 1988- Section 168
High Courts20 May 2026
Mrs. Premila Surendran Vs Mrs. Prasanna Chandran & Ors.
High Court Of Kerala · (2026) 05 KL CK 2897
Indian Succession Act, 1925-Section 213(1), 57(a), 57(b), 213, 63, 70Indian Evidence Act-Section 17, 58, 68, 69, 70, 90Hindu Wills Act, 1870-Preamble, Section 2
High Courts20 May 2026Dismissed
Ayoob Vs State Of Kerala
High Court Of Kerala · (2026) 05 KL CK 2898
Indian Penal Code-Section 363, 376AB, 376(2)(m), 447Protection of Children from Sexual Offences Act, 2012-Section 3(b) r/w 4, 3(d) r/w 4, 4, 5(i) r/w 6, 5(m) r/w 6, 6, 7 r/w 8Indian Evidence Act, 1872-Section 9, 59, 61, 62, 63, 64, 65
High Courts20 May 2026
Alice Arun Thomas Vs The Income Tax Officer
High Court Of Kerala · (2026) 05 KL CK 2899
Income Tax Act-Section 36(1)(iii), 37(1)
High Courts20 May 2026
Muhammed M.I Vs The District Geologist & Anr.
High Court Of Kerala · (2026) 05 KL CK 2900
Kerala Minor Mineral Concession Rules, 2015-Rules 114, 115
High Courts20 May 2026
P.U. Mallika Vs Union Of India & Ors.
High Court Of Kerala · (2026) 05 KL CK 2901
High Courts20 May 2026Dismissed
Premila Surendran Vs Prasanna Chandran
High Court Of Kerala · 2026:KER:34453
Indian Succession Act, 1925-Section 57, 63, 70, 213, 213(1)Indian Evidence Act, 1872-Section 17, 58, 68, 69, 70, 90Indian Registration Act, 1908