High Courts14 Dec 2022Dismissed
Muhammed Safwan.T @Hash State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0160
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)
COURT ARCHIVE
High Court Of Kerala judgments, 2022
2,858 judgments · page 4 of 143
High Courts14 Dec 2022Dismissed
Ananathu @ Mookkan @Hash State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0159
Indian Penal Code, 1860 — Section 294(b), 307, 323, 324, 427, 452Arms Act, 1959 — Section 27
High Courts14 Dec 2022Dismissed
Arun Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0158
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)
High Courts14 Dec 2022Allowed
XXXXXXXXXX Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0157
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354C, 376, 376(2)(n)(f), 376(3)Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4(1), 5(l), 5(n), 5(p), 6(1), 8, 9(1)(n), 10, 11(ii), 12
High Courts14 Dec 2022Disposed Of
Mathew Paul Vs State Cooperative Election Commission
High Court Of Kerala · (2022) 12 KL CK 0156
High Courts14 Dec 2022Disposed Of
Kotambiyakathu Saru Vs M/s Kerala Transport Company Head Office Calicut, Pin 673001
High Court Of Kerala · (2022) 12 KL CK 0155
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 5(1), 20
High Courts13 Dec 2022Allowed
Jabir P Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0153
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 325, 341, 406, 498A
High Courts13 Dec 2022Dismissed
Elsy Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0152
Constitution of India, 1950 — Article 226Kerala Panchayat Building Rules, 2019 — Rule 75(2)(iv)
High Courts13 Dec 2022Allowed
Harikrishnan Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0151
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324
High Courts13 Dec 2022Allowed
Rahees Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0150
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts13 Dec 2022Allowed
Rakesh.R Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0149
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 498A
High Courts13 Dec 2022Allowed
Abhilash K.B Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0148
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 342, 498A, 506
High Courts13 Dec 2022Allowed
Hareesh P.H. Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0147
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 498A
High Courts13 Dec 2022Disposed Of
Fahadali K Vs Regional Transport Authority
High Court Of Kerala · (2022) 12 KL CK 0146
High Courts13 Dec 2022Disposed Of
Jomon Nallaveetil Vs Union Of India
High Court Of Kerala · (2022) 12 KL CK 0145
Passports Act, 1967 — Section 10(3)(b), 12(1)(b)
High Courts13 Dec 2022Disposed Of
Susan Shaji Vs Kerala State Electricity Board Ltd
High Court Of Kerala · (2022) 12 KL CK 0144
Electricity Act, 2003 — Section 126Kerala Electricity Supply Code, 2014 — Section 99(8), 153(15)
High Courts13 Dec 2022Dismissed
Sukumaran Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0143
Kerala Abkari Act, 1967 — Section 8(1), 55(g)
High Courts13 Dec 2022Dismissed
Sarafali Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0142
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 506
High Courts13 Dec 2022Dismissed
Santhosh Joseph Vs State Of Kerala
High Court Of Kerala · (2022) 12 KL CK 0141
Indian Penal Code, 1860 — Section 34, 201, 302