High Courts15 Jan 2018Dismissed
THE KARUVANTHIRUTHY SERVICE CO-OPERATIVE BANK LTD. & ANR. Vs K.T. SUNIL KUMAR & ORS.
High Court Of Kerala · (2018) 01 KL CK 0039
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 17 of 19
High Courts15 Jan 2018Allowed
ABDUL JABBAR & ANR. Vs STATE OF KERALA
High Court Of Kerala · (2018) 01 KL CK 0038
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 147, Section
High Courts15 Jan 2018Disposed off
PRAVEEN V.U. Vs R.AJITH KUMAR
High Court Of Kerala · (2018) 01 KL CK 0037
High Courts15 Jan 2018
M.V.SREEJA & ANR Vs STATE OF KERALA & ANR
High Court Of Kerala · (2018) 01 KL CK 0036
Indian Penal Code, 1860, Section 379, Section 447, Section 427 - Punishment for theft - Punishment for criminal trespass - Mischief causing damage to the amount of fifty r
High Courts15 Jan 2018Allowed
KUTTAPPAN Vs THE STATION HOUSE OFFICER
High Court Of Kerala · (2018) 01 KL CK 0035
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 145, Section
High Courts15 Jan 2018Allowed
PADMAKUMAR & ANR. Vs THE STATE OF KERALA & ORS.
High Court Of Kerala · (2018) 01 KL CK 0034
High Courts15 Jan 2018Allowed
PROF CAPT. V.C. JAMES Vs STATE OF KERALA & ANR.
High Court Of Kerala · (2018) 01 KL CK 0033
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Section
High Courts15 Jan 2018Allowed
SANTHOSH Vs STATE OF KERALA
High Court Of Kerala · (2018) 01 KL CK 0032
Code of Criminal Procedure, 1973, Section 313, Section 357(4) - Power to examine the accused - Order to pay compensationIndian Penal Code, 1860, Secti
High Courts15 Jan 2018Dismissed
M. SREEDHARAN Vs STATE OF KERALA & ANR
High Court Of Kerala · (2018) 01 KL CK 0031
High Courts15 Jan 2018
MUHAMMED DHAKKIR & ORS. Vs VIPIN.M & ORS.
High Court Of Kerala · (2018) 01 KL CK 0030
Indian Penal Code, 1860, Section 147, Section 324, Section 148, Section 149, Section 143, Section 341 - Puni
High Courts15 Jan 2018Disposed off
REETHAMA VARGHESE @ THRESIAMMA & ORS Vs THE DISTRICT POLICE CHIEF & ORS
High Court Of Kerala · (2018) 01 KL CK 0029
High Courts15 Jan 2018
SHYAM & ORS. Vs RAJESH & ORS.
High Court Of Kerala · (2018) 01 KL CK 0028
Indian Penal Code, 1860, Section 147, Section 324, Section 148, Section 149, Section 452, Section 143 - Puni
High Courts15 Jan 2018Allowed
RAJU D VALLIKAPPAN Vs STATE OF KERALA & ANR.
High Court Of Kerala · (2018) 01 KL CK 0026
Code of Criminal Procedure, 1973, Section 321 - Withdrawal from prosecutionIndian Penal Code, 1860, Section 147, Section 447, Sec
High Courts15 Jan 2018
KIRAN & ORS Vs STATE OF KERALA & ANR
High Court Of Kerala · (2018) 01 KL CK 0025
Indian Penal Code, 1860, Section 147, Section 323, Section 148, Section 149, Section 143, Section 341,
High Courts15 Jan 2018
DAVID @ BABY Vs ELIYAS & ANR
High Court Of Kerala · (2018) 01 KL CK 0023
Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of property
High Courts15 Jan 2018Disposed off
ASHRAF K Vs MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD & ORS
High Court Of Kerala · (2018) 01 KL CK 0022
High Courts15 Jan 2018Allowed
M/S. U WE COATS Vs THE COMMERCIAL TAX OFFICER & ANR
High Court Of Kerala · (2018) 01 KL CK 0021
High Courts15 Jan 2018Allowed
NARAYANAN Vs THE STATE OF KERALA
High Court Of Kerala · (2018) 01 KL CK 0020
Code of Criminal Procedure, 1973, Section 313 -Kerala Abkari Act, 1967, Section 4, Section 55(g)
High Courts15 Jan 2018
SASIDHARA KURUP Vs THE STATE OF KERALA & ANR.
High Court Of Kerala · (2018) 01 KL CK 0019
Indian Penal Code, 1860, Section 497 - AdulteryHindu Marriage Act, 1955, Section 13 - Divorce
High Courts15 Jan 2018Dismissed
SURESH KUMAR @ SURESH Vs THE STATE OF KERALA & ANR
High Court Of Kerala · (2018) 01 KL CK 0018
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 376 - Punishment for ra