High Courts09 Sept 2010
R. Rajeevkumar and Others Vs The State of Kerala, The Director of Health Services and Anithadevi N.J.
High Court Of Kerala · (2010) 09 KL CK 0013
Kerala State and Subordinate Services Rules, 1958 — Rule 27B
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 58 of 128
High Courts08 Sept 2010Allowed
Commissioner of Income Tax Vs Manjoo and Co.
High Court Of Kerala · (2011) 335 ITR 527 : (2010) 195 TAXMAN 39
Income Tax Act, 1961 — Section 115BB, 14, 2(13), 2(24), 2(45)
High Courts08 Sept 2010
Jagadamma Das Vs V.T. Ambika
High Court Of Kerala · (2010) 09 KL CK 0372
Constitution of India, 1950 — Article 227
High Courts08 Sept 2010
Bindhu Philips Vs Sunil Jacob
High Court Of Kerala · (2010) 09 KL CK 0371
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Sept 2010Allowed
Abdul Razak N. Vs Dileep and Others
High Court Of Kerala · (2010) 09 KL CK 0370
High Courts08 Sept 2010
Hema Gopinathan, Skilled Worker and Others Vs The Kerala Agricultural University, The Executive Commissioner of Kerala, The Associate Professor in Head and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0366
High Courts08 Sept 2010
Bijoy George Vs The State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0365
High Courts08 Sept 2010
P.V. Sasidharan, Head Constable and Others Vs State of Kerala, The Director General of Police, The Director, Vigilance and Anti and The Superintendent of Police
High Court Of Kerala · (2010) 09 KL CK 0364
High Courts08 Sept 2010
Yousaf Vs Rubeena
High Court Of Kerala · (2011) 1 DMC 392 : (2010) 4 ILR (Ker) 37 : (2010) 4 KLT 1
Constitution of India, 1950 — Article 13, 15(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127
High Courts08 Sept 2010
Mohammed Rafeeq, Abdul Rasheed, Raisudeen and Ummer Roshil Jaan Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0338
High Courts08 Sept 2010
Sreeja A. Menon @ Ranjini Menon Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0337
High Courts08 Sept 2010Dismissed
Mary Sebastian Vs V. Thomas, Thressia and Annamma
High Court Of Kerala · (2010) 09 KL CK 0247
High Courts08 Sept 2010Dismissed
Patteri Janardhanan Vs Pothirakath Jaleela and Pothirakath Kunhaleema
High Court Of Kerala · (2010) 09 KL CK 0208
High Courts08 Sept 2010
C.J. Mary Neena Vs The State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0125
High Courts08 Sept 2010
Rajan K. Varghese and Roji Abraham Vs K.A. George and Others
High Court Of Kerala · (2010) 09 KL CK 0079
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts08 Sept 2010
Sudhakaran Vs Santhakumari and Others
High Court Of Kerala · (2010) 09 KL CK 0078
High Courts08 Sept 2010
Jeevan J. Nath Vs The Central Board of Secondary Education and The Principal
High Court Of Kerala · (2010) 09 KL CK 0074
High Courts08 Sept 2010
T. Abdul Azeez Vs The General Manager, The District Collector and The Tahasildar
High Court Of Kerala · (2010) 09 KL CK 0073
High Courts08 Sept 2010
Mammed Vs The Revenue Divisional Officer and The Sub Inspector of Police
High Court Of Kerala · (2010) 09 KL CK 0072
High Courts08 Sept 2010
Nelliyampathi Hill Conservation Vs Divisional Forest Officer and State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0035