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High Court Of Kerala judgments, 2010

2,547 judgments · page 104 of 128

High Courts17 May 2010Dismissed

The Trivandrum Golf Club and Others Vs State of Kerala

High Court Of Kerala · (2010) 3 CivCC 414 : (2010) 2 ILR (Ker) 768

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, 11, 151Constitution of India, 1950 — Article 166, 226, 32Easements Act, 1882 — Section 60, 64
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High Courts17 May 2010Dismissed

Mohammed Riyas, P.A. Vs Raghavan, M.K. and Others

High Court Of Kerala · (2010) 05 KL CK 0012

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 5Representation of the People Act, 1951 — Section 101, 117, 123(3A), 123(3B), 123(4)
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High Courts17 May 2010Dismissed

Dr. P. Pookunhi Koya Vs Muhammed Hamdullah Sayed and Others

High Court Of Kerala · (2010) 05 KL CK 0011

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 5Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Act, 2008 — Section 2Representation of the People Act, 1950 — Section 16
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High Courts13 May 2010Dismissed

Rahim Vs District Collector

High Court Of Kerala · (2010) 3 ILR (Ker) 442 : (2010) 3 KLT 168

Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23Kerala Protection of River Banks and Regulation of Removal of Sand Rules, 2002 — Rule 27(3)
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High Courts04 May 2010

N.P. Thomas Vs State of Kerala And Another

High Court Of Kerala · (2012) 55 VST 24

Constitution of India, 1950 — Article 226, 265Kerala General Sales Tax Act, 1963 — Section 17, 17(6), 17B, 23Kerala Provisional Collection of Revenues Tax Act, 1985 — Section 3, 4, 5, 5(2)
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High Courts27 Apr 2010Dismissed

Rajan Vs Dileep Kumar

High Court Of Kerala · (2010) 2 KLJ 668 : (2011) 2 RCR(Rent) 62

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 2(1)
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High Courts20 Apr 2010Dismissed

Raosahed P. Kamble Vs Shaila Raosaheb Kamble

High Court Of Kerala · (2011) 2 DMC 464

Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22Protection of Women From Domestic Violence Rules, 2006 — Rule 6
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