CourtKutchehry.com

COURT ARCHIVE

High Court Of Kerala judgments, 2008

723 judgments · page 5 of 37

High Courts19 Nov 2008

Rajan P. Vs K.J. John and Others

High Court Of Kerala · (2006) ACJ 2631 : AIR 2009 Ker 136 : (2009) 1 ILR (Ker) 448 : (2009) 1 KLJ 618 : (2009) 1 KLT 573

Motor Vehicles Act, 1988 — Section 147, 166, 2(34)
Read judgment
High Courts19 Nov 2008

Suresh Vs Vasantha Shetty and Another

High Court Of Kerala · (2008) 11 KL CK 0012

Motor Vehicles Act, 1988 — Section 147, 163A, 167Penal Code, 1860 (IPC) — Section 279, 337, 338Workmens Compensation Act, 1923 — Section 3(1)
Read judgment
High Courts18 Nov 2008Dismissed

Sreedharan T. and Others Vs Sub Inspector of Police and Another

High Court Of Kerala · (2009) CriLJ 1249 : (2009) 1 ILR (Ker) 111 : (2009) 1 KLJ 96

Criminal Procedure Code, 1973 (CrPC) — Section 438Kerala State Legal Services Authorities Act, 1987 — Section 19(1), 19(5), 2, 20, 20(1)Kerala State Legal Services Authority Regulations, 1988 — Regulation 33(1), 38(1)
Read judgment
High Courts17 Nov 2008

Valsalan Vs Aravindan

High Court Of Kerala · (2009) 120 FLR 541 : (2008) 4 ILR (Ker) 824 : (2009) 2 LLJ 127

Contempt of Courts (High Court of Kerala) Rules, 1971 — Rule 6Industrial Disputes Act, 1947 — Section 17B
Read judgment
High Courts10 Nov 2008

Suresh Vs Vasantha Shetty

High Court Of Kerala · (2010) ACJ 1068 : (2009) 1 KLT 72

Motor Vehicles Act, 1988 — Section 147, 163A, 167Penal Code, 1860 (IPC) — Section 279, 337, 338Workmens Compensation Act, 1923 — Section 3(1)
Read judgment
High Courts07 Nov 2008Dismissed

Baiji C. Varghese Vs State of Kerala

High Court Of Kerala · (2009) 1 ILR (Ker) 106 : (2009) 1 KLJ 89 : (2009) 1 KLT 44

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 468
Read judgment