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High Court Of Kerala judgments, 2008

723 judgments · page 21 of 37

High Courts16 Jun 2008

Priya Vs Shibu and Others

High Court Of Kerala · (2008) 3 ILR (Ker) 319 : (2008) 3 KLJ 304 : (2008) 4 RCR(Civil) 833 : (2008) 4 RCR(Criminal) 869

Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 6Protection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 19(8), 2, 20
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High Courts13 Jun 2008Allowed

Sathya Raj Vs Jayaprakash

High Court Of Kerala · (2008) 3 KLJ 630 : (2009) 1 RCR(Civil) 516

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 20, 21, 227Evidence Act, 1872 — Section 112, 114
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High Courts11 Jun 2008

Palraj @ Appukuttan Vs State of Kerala

High Court Of Kerala · (2008) CriLJ 4086 : (2008) 2 KLJ 561

Criminal Procedure Code, 1973 (CrPC) — Section 22, 313, 386Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B, 114
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