COURT ARCHIVE
904 judgments · page 7 of 46
High Court Of Kerala · (2007) 10 VST 615
High Court Of Kerala · AIR 2007 Ker 77 : (2007) 3 CivCC 224 : (2006) 4 ILR (Ker) 731 : (2006) 4 KLT 991 : (2007) 5 RCR(Civil) 471
High Court Of Kerala · (2006) 11 KL CK 0009
High Court Of Kerala · (2006) 11 KL CK 0001
High Court Of Kerala · (2007) 1 ILR (Ker) 474 : (2009) 19 VST 73
High Court Of Kerala · (2007) 1 ACC 788 : (2007) 209 CTR 262 : (2007) 1 ILR (Ker) 629
High Court Of Kerala · (2007) 3 BC 690 : (2006) 4 ILR (Ker) 908 : (2007) 1 KLT 16
High Court Of Kerala · (2007) 10 VST 90
High Court Of Kerala · (2007) 209 CTR 435 : (2007) 1 KLJ 532
High Court Of Kerala · (2007) CriLJ 614 : (2006) 4 ILR (Ker) 943 : (2006) 3 KLJ 742 : (2006) 4 KLT 965
High Court Of Kerala · (2007) 4 BC 167 : (2007) 2 CivCC 385 : (2007) 1 KLJ 161 : (2007) 2 RCR(Civil) 103 : (2007) 2 RCR(Criminal) 35
High Court Of Kerala · (2007) 1 KLJ 39 : (2006) 1 KLJ 39
High Court Of Kerala · (2006) 3 KLJ 739
High Court Of Kerala · (2006) 4 ILR (Ker) 601 : (2006) 4 KLT 831
High Court Of Kerala · (2008) 1 KLJ 51 : (2007) 1 KLJ 51
High Court Of Kerala · (2007) 1 ILR (Ker) 626 : (2009) 20 VST 85
High Court Of Kerala · (2007) 7 VST 621
High Court Of Kerala · (2007) 211 CTR 495 : (2007) 295 ITR 123 : (2007) 161 TAXMAN 124
High Court Of Kerala · AIR 2007 Ker 102 : (2006) 4 ILR (Ker) 684 : (2006) 3 KLJ 835 : (2006) 4 KLT 1006 : (2007) 5 RCR(Civil) 114
High Court Of Kerala · (2007) 1 KLJ 193