High Courts03 Jan 2005Dismissed
Sr. Poly Paradiyil Vs Angamaly Municipality
High Court Of Kerala · AIR 2005 Ker 194 : (2005) 1 ILR (Ker) 491 : (2005) 2 KLT 88
Kerala Education Act, 1958 — Section 507Kerala Municipalities Act, 1994 — Section 235(1)
COURT ARCHIVE
High Court Of Kerala judgments, 2005
781 judgments · page 40 of 40