High Courts08 Nov 2004

Valsan Vs Furtal

High Court Of Kerala · (2004) 3 KLT 1046

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
High Courts08 Nov 2004Allowed

Janardhanan Vs Jayachandran

High Court Of Kerala · (2005) 1 ALD(Cri) 43 : (2007) 1 BC 425 : (2005) 2 CivCC 165 : (2005) 128 CompCas 357 : (2005) 1 ILR (Ker) 444 : (2005) 1 KLT 859 : (2005) 2 RCR(Civil) 347

Evidence Act, 1872 — Section 63(1)Negotiable Instruments Act, 1881 (NI) — Section 138Transfer of Property Act, 1882 — Section 106
High Courts05 Nov 2004Dismissed

M.K. Ummer Koya Vs P.R. Sreedharan

High Court Of Kerala · (2004) 1 KLJ 39

Contempt of Courts Act, 1971 — Section 19Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Kerala High Court Act, 1958 — Section 3
High Courts05 Nov 2004Dismissed

Antony Vs Rana

High Court Of Kerala · (2004) 3 KLT 1010

Contempt of Courts (High Court of Kerala) Rules, 1971 — Rule 10, 12, 13, 14, 16