High Courts30 Jan 2004Dismissed
State of Kerala Vs Gopalan
High Court Of Kerala · (2004) 2 ILR (Ker) 528 : (2004) 2 KLT 33
COURT ARCHIVE
High Court Of Kerala judgments, 2004
659 judgments · page 32 of 33
High Courts30 Jan 2004
Lazar Nadar Education and Research Foundation Vs State of Kerala
High Court Of Kerala · (2004) 1 KLT 1061
Constitution of India, 1950 — Article 226
High Courts30 Jan 2004Allowed
Sales Tax Officer Vs Louis Dreyfuss India (P) Ltd.
High Court Of Kerala · (2004) 1 ILR (Ker) 571 : (2004) 1 KLT 1011 : (2007) 8 VST 579
Constitution of India, 1950 — Article 226Sales Tax Act — Section 17
High Courts30 Jan 2004
The Kerala State Co-operative Marketing Federation Vs State Bank of India and Others
High Court Of Kerala · (2004) 01 KL CK 0005
Bills of Exchange Act, 1882 — Section 82Negotiable Instruments Act, 1881 (NI) — Section 131, 131A
High Courts27 Jan 2004Allowed
State of Kerala and Others Vs Dr. Riya Muhammed and Others
High Court Of Kerala · (2004) 01 KL CK 0040
High Courts27 Jan 2004
Kadakam Service Co-operative Bank Ltd. Vs Narayana Bhat
High Court Of Kerala · AIR 2004 Ker 266 : (2004) 2 ILR (Ker) 502 : (2004) 2 KLT 179
High Courts27 Jan 2004Allowed
Commissioner of Examinations, Higher Secondary Directorate Vs G.R. Arunshekhar
High Court Of Kerala · AIR 2004 Ker 269
Constitution of India, 1950 — Article 226
High Courts23 Jan 2004Dismissed
Sally Thomas and Another Vs State of Kerala and Others''
High Court Of Kerala · (2004) 1 KLJ 662
Constitution of India, 1950 — Article 14, 16
High Courts23 Jan 2004Dismissed
Principal, Government H.S.S. Vs Sakeer
High Court Of Kerala · AIR 2004 Ker 176 : (2004) 2 ILR (Ker) 255 : (2004) 1 KLT 647
Constitution of India, 1950 — Article 226, 227Kerala High Court Act, 1958 — Section 5
High Courts23 Jan 2004Dismissed
Sally Thomas Vs State of Kerala
High Court Of Kerala · (2004) 101 FLR 423 : (2004) 2 ILR (Ker) 25 : (2004) 1 KLT 674
Constitution of India, 1950 — Article 14, 16
High Courts22 Jan 2004
V. Suseelan Vs T.P. Leela
High Court Of Kerala · (2004) 3 CivCC 77 : (2004) 139 TAXMAN 386
Benami Transactions (Prohibition) Act, 1988 — Section 3
High Courts22 Jan 2004Dismissed
Suseelan Vs Leela
High Court Of Kerala · AIR 2004 Ker 312 : (2004) 4 BC 441 : (2004) 2 DMC 499 : (2004) 2 KLT 606
Benami Transactions (Prohibition) Act, 1988 — Section 3(2)
High Courts22 Jan 2004Allowed
Sobha B. Nair Vs University of Kerala
High Court Of Kerala · (2004) 2 ILR (Ker) 371 : (2004) 1 KLT 541
High Courts21 Jan 2004
Prof. Joseph Moolayil Vs K.M. Devaki Amma and Others
High Court Of Kerala · (2004) 01 KL CK 0036
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), Order 21 Rule 37Limitation Act, 1963 — Article 125Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2004
Azad Rahim Vs Gift Tax Officer
High Court Of Kerala · (2004) 190 CTR 410 : (2004) 271 ITR 468
Gift Tax Act, 1958 — Section 2, 3
High Courts20 Jan 2004Dismissed
Malllika, M.A. Vs State of Kerala and Others
High Court Of Kerala · (2004) 01 KL CK 0039
Kerala Land Reforms Act, 1963 — Section 2(25)
High Courts20 Jan 2004Dismissed
New India Assurance Co. Ltd. Vs Lalitha Bai
High Court Of Kerala · (2004) 2 ACC 298 : (2004) ACJ 1199 : (2004) 1 KLT 891
Motor Vehicles Act, 1988 — Section 149, 173
High Courts20 Jan 2004Allowed
Pakran Vs Kunhiraman Nambiar
High Court Of Kerala · (2004) 1 KLT 824
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(10), 11(3), 11(4), 11(8), 20
High Courts20 Jan 2004Dismissed
Wilson Vs Lalitha Bai Amma
High Court Of Kerala · (2004) 3 ACC 921 : (2005) ACJ 166 : (2004) 2 ILR (Ker) 127 : (2004) 2 KLT 636
Motor Vehicles Act, 1988 — Section 149, 173