High Courts24 May 2004Dismissed
Moideenkutty Vs State of Kerala
High Court Of Kerala · (2004) 3 KLT 984
Criminal Procedure Code, 1973 (CrPC) — Section 401
COURT ARCHIVE
High Court Of Kerala judgments, 2004
659 judgments · page 24 of 33
High Courts24 May 2004Dismissed
Chummattu Thozhilali Union Vs Kerala Headload Workers Welfare Board
High Court Of Kerala · (2004) 2 KLT 601 : (2004) 3 LLJ 714
Headload Workers Rules, 1981 — Rule 26A
High Courts24 May 2004Dismissed
State of Kerala Vs Antony
High Court Of Kerala · (2004) CriLJ 4729
Criminal Procedure Code, 1973 (CrPC) — Section 354, 354(4)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 May 2004Dismissed
Jacob George Vs Jacob Cheriyan
High Court Of Kerala · (2004) 3 ILR (Ker) 127 : (2004) 2 KLT 703 : (2004) 4 RCR(Civil) 74
Civil Procedure Code, 1908 (CPC) — Section 100AKerala High Court Act, 1958 — Section 5
High Courts24 May 2004
State of Kerala Vs Shaji
High Court Of Kerala · (2004) 2 KLJ 81 : (2004) 2 KLT 833 : (2004) 3 RCR(Criminal) 653
Criminal Procedure Code, 1973 (CrPC) — Section 354Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 May 2004Dismissed
Biju Jacob Vs Annie Mathew and Others
High Court Of Kerala · (2004) 2 ALT(Cri) 298 : (2004) 4 BC 35 : (2004) 1 KLJ 845 : (2004) 2 KLT 634 : (2004) 3 RCR(Criminal) 453
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 May 2004Dismissed
Muralidharan Nair Vs State of Kerala
High Court Of Kerala · (2004) CriLJ 3739 : (2004) 2 KLJ 384 : (2004) 2 KLT 1102
Penal Code, 1860 (IPC) — Section 161, 420Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts19 May 2004Dismissed
Pallipuram Service Co-operative Bank Ltd. Vs Labour Welfare Fund Inspector
High Court Of Kerala · (2004) 102 FLR 958 : (2004) 2 KLT 616 : (2004) 3 LLJ 956
Kerala Labour Welfare Fund Act, 1975 — Section 2Payment of Wages Act, 1936 — Section 9
High Courts18 May 2004Dismissed
K.P. Harihara Kumar Vs Union of India (UOI) and Another
High Court Of Kerala · (2004) 190 CTR 606 : (2004) 270 ITR 194
Income Tax Act, 1961 — Section 10(5)Income Tax Rules, 1962 — Rule 2B
High Courts18 May 2004
Gopalakrishnan Nair Vs Commissioner of Income Tax
High Court Of Kerala · (2005) 196 CTR 399 : (2004) 3 ILR (Ker) 226 : (2005) 277 ITR 511 : (2004) 3 KLT 998
Income Tax Act, 1961 — Section 66, 67
High Courts18 May 2004
K.P. Harihara Kumar Vs Union of India
High Court Of Kerala · (2005) 142 TAXMAN 64
Income Tax Act, 1961 — Section 10
High Courts18 May 2004Dismissed
Adv. C.S. Vidyasagar Vs Kerala Agri. University and Others
High Court Of Kerala · AIR 2005 Ker 35 : (2004) 3 ILR (Ker) 561 : (2004) 2 KLJ 876 : (2004) 3 KLT 838
Kerala Agricultural University Act, 1971 — Section 11(3), 15(1)
High Courts17 May 2004Dismissed
Basheer Vs State of Kerala
High Court Of Kerala · (2004) CriLJ 3785 : (2004) 2 DMC 508
Penal Code, 1860 (IPC) — Section 498A
High Courts17 May 2004
R. Babu Vs C. Suresh
High Court Of Kerala · (2004) 2 ALT(Cri) 141 : (2005) 1 BC 604 : (2004) 3 CivCC 259 : (2004) 122 CompCas 353 : (2004) 3 ILR (Ker) 367 : (2004) 2 KLJ 83 : (2004) 2 KLT 837 : (2004) 3 RCR(Criminal) 654
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 May 2004Allowed
Medivision Scan and Diagnostic Research Centre Pvt. Ltd. Vs Medivision-IND Diagnostic Centre
High Court Of Kerala · (2004) 3 ILR (Ker) 461 : (2004) 2 KLT 772
Trade Marks Act, 1999 — Section 27(2)
High Courts28 Apr 2004Dismissed
Tashi Delek Gaming Solutions (P) Ltd. Vs State of Kerala
High Court Of Kerala · AIR 2004 Ker 248 : (2004) 2 KLT 461 : (2004) 3 RCR(Criminal) 388
Lotteries (Regulation) Act, 1998 — Section 11, 12, 3, 4, 5
High Courts28 Apr 2004Allowed
Thomas K. Varghese Vs The Family Court
High Court Of Kerala · (2005) 1 DMC 495 : (2004) 3 ILR (Ker) 178 : (2004) 3 KLT 1036
Divorce Act, 1869 — Section 3(3)
High Courts19 Apr 2004Dismissed
Circle Inspector of Excise Vs Super Star Distilleries
High Court Of Kerala · (2004) 2 KLT 962
Kerala Distillery and Warehouse Rules, 1968 — Rule 55Kerala Foreign Liquor (Compounding, Blending and Bottling) Rules, 1975 — Rule 7(5)
High Courts19 Apr 2004Dismissed
Anil Akkara Vs The Registrar of Co-operative Societies and Others
High Court Of Kerala · AIR 2004 Ker 83 : (2004) 3 ILR (Ker) 6 : (2004) 2 KLJ 69 : (2004) 2 KLT 805
Kerala Co-operative Societies Act, 1969 — Section 27, 27(2), 28, 28(1)
High Courts07 Apr 2004
Eugenia Archetti Abdullah Vs State of Kerala
High Court Of Kerala · (2004) 3 ILR (Ker) 203 : (2004) 3 KLT 1025 : (2005) 1 RCR(Civil) 259
Constitution of India, 1950 — Article 226