High Courts07 Nov 2002
Binu Vs Sajan
High Court Of Kerala · AIR 2003 Ker 93 : (2003) 1 ILR (Ker) 140
Divorce Act, 1869 — Section 10, 15, 18, 19
COURT ARCHIVE
High Court Of Kerala judgments, 2002
896 judgments · page 9 of 45
High Courts07 Nov 2002Allowed
Manager M.T.M. High School Vs Director of Public Instruction
High Court Of Kerala · (2002) 3 ILR (Ker) 555 : (2002) 2 KLJ 778
Kerala Education Rules, 1959 — Rule 8(3A)
High Courts07 Nov 2002
Commissioner of Income Tax Vs The Nedungadi Bank Ltd.
High Court Of Kerala · (2003) 182 CTR 403 : (2003) 264 ITR 545 : (2003) 2 KLT 443
Income Tax Act, 1961 — Section 147
High Courts07 Nov 2002
Commissioner of Income Tax Vs Nedungadi Bank Ltd.
High Court Of Kerala · (2003) 130 TAXMAN 93
Banking Regulation Act, 1949 — Section 19, 24, 29, 5, 53Income Tax Act, 1961 — Section 139, 142, 143, 147, 148Reserve Bank of India Act, 1934 — Section 18, 42
High Courts07 Nov 2002Allowed
Dominic Vs Family Court
High Court Of Kerala · (2003) 2 KLT 340
Family Courts Act, 1984 — Section 7, 7(1)
High Courts06 Nov 2002Dismissed
Kerala Small Industries Development Corporation Ltd., (SIDCO) Vs M. Ibrahimkutty and The Labour Court
High Court Of Kerala · (2002) 11 KL CK 0082
Constitution of India, 1950 — Article 226
High Courts06 Nov 2002Allowed
Indus Motor Co. (P) Ltd. Vs National Insurance Company
High Court Of Kerala · (2003) 1 ILR (Ker) 274
Insurance Act, 1938 — Section 114(1)Redressal of Public Grievances Rules, 1998 — Rule 13, 2
High Courts05 Nov 2002Allowed
Fathima Muhammed Vs V.M. Salim
High Court Of Kerala · (2002) 2 KLJ 719
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 11(5), 20
High Courts01 Nov 2002Dismissed
G. Sundaresan, Sundaresh Cashew Company Vs State of Kerala
High Court Of Kerala · (2006) 146 STC 441
Kerala General Sales Tax Act, 1963 — Section 41
High Courts01 Nov 2002Dismissed
Aley Antony Vs Ouseph Chacko
High Court Of Kerala · (2004) 2 KLT 867
Kerala Land Reforms Act, 1963 — Section 103, 108A, 2(25), 80B
High Courts31 Oct 2002
Job Koottumkal Vs State of Kerala
High Court Of Kerala · (2003) 2 ACC 611 : (2003) 1 ILR (Ker) 298 : (2003) 1 KLT 731
Motor Vehicles Act, 1988 — Section 41(4)
High Courts31 Oct 2002
Aravindakshan Vs Superintendent of Police
High Court Of Kerala · (2003) 1 RCR(Civil) 235
High Courts31 Oct 2002
Lord Krishna Bank Ltd. Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2003) 182 CTR 420 : (2003) 263 ITR 250
Income Tax Act, 1961 — Section 72
High Courts31 Oct 2002
Fr. Pious Vs Sub Regional Transport Officer
High Court Of Kerala · (2003) 1 ACC 573 : (2003) 3 KLT 965
Motor Vehicles Act, 1988 — Section 2(29), 2(47)
High Courts31 Oct 2002Dismissed
Teaktex Processing Complex Limited Vs State of Kerala
High Court Of Kerala · (2004) 136 STC 435
Kerala General Sales Tax Act, 1963 — Section 5(1), 5C, 5C(1)
High Courts30 Oct 2002Allowed
Krishnankutty Vs Union of India (UOI)
High Court Of Kerala · (2003) 1 KLT 21
High Courts30 Oct 2002Allowed
Unnikrishnan Nair Vs Regional Provident Fund Commissioner
High Court Of Kerala · (2003) 97 FLR 469 : (2003) 1 ILR (Ker) 216 : (2002) 2 KLJ 786 : (2003) 1 LLJ 377
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts29 Oct 2002Allowed
West Coast Industrial Gases Ltd. Vs State of Kerala
High Court Of Kerala · (2003) 132 STC 177
Kerala General Sales Tax Act, 1963 — Section 2, 5(1)
High Courts29 Oct 2002Allowed
K.V. Tharu Vs Tahsildar, Trichur Taluk
High Court Of Kerala · (2002) 2 KLJ 824 : (2003) 1 KLT 219
Kerala Building Tax Act, 1975 — Section 9(1)