High Courts02 Nov 2001
Commissioner of Income Tax Vs T.K. Ginarajan, Development Officer, LIC of India
High Court Of Kerala · (2002) 253 ITR 463
Income Tax Act, 1961 — Section 15, 16
COURT ARCHIVE
High Court Of Kerala judgments, 2001
812 judgments · page 9 of 41
High Courts02 Nov 2001
Commissioner of Income Tax Vs Ginarajan
High Court Of Kerala · (2002) 1 ILR (Ker) 575
Income Tax Act, 1961 — Section 10(14), 15, 16, 16(1), 17
High Courts02 Nov 2001
Parvathy Vs The Superintendent, Corporation Relief Centre
High Court Of Kerala · (2002) 1 ALT(Cri) 316 : (2002) 1 ILR (Ker) 7
Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2006 — Section 29, 34Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 29, 29(5)
High Courts02 Nov 2001
Cochin Malabar Estates and Industries Vs State of Kerala
High Court Of Kerala · (2001) 11 KL CK 0037
Kerala High Court Act, 1958 — Section 4
High Courts02 Nov 2001
Parvathy Vs Corporation Relief Center
High Court Of Kerala · (2001) 2 KLJ 835
Juvenile Justice Act, 1986 — Section 2(b), 29, 29(5), 34
High Courts02 Nov 2001Dismissed
United India Insurance Co. Ltd. Vs Rajeev
High Court Of Kerala · (2002) ACJ 1824 : (2002) 1 ILR (Ker) 344 : (2001) 2 KLJ 889
Workmens Compensation Act, 1923 — Section 2(1), 4(1)
High Courts01 Nov 2001
Khanna Vs A. Tosh and Sons India Ltd.
High Court Of Kerala · (2001) 11 KL CK 0061
Contract Act, 1872 — Section 62Kerala Court Fees and Suits Valuation Act, 1959 — Section 8
High Courts01 Nov 2001
P.V.R. Kutty Menon Vs State of Kerala
High Court Of Kerala · (2001) 11 KL CK 0059
Kerala Education Rules, 1959 — Rule 12, 12D, 12E, 12E(1), 12E(3)
High Courts01 Nov 2001Dismissed
Union of India Vs Lonan Benjamin
High Court Of Kerala · (2002) 1 ILR (Ker) 253
High Courts01 Nov 2001
Commissioner of Income Tax Vs Malayala Manorama
High Court Of Kerala · (2002) 1 ILR (Ker) 171 : (2002) 253 ITR 791
Companies (Profits) Surtax Act, 1964 — Section 13, 19, 6(2), 7A, 7CCompanies (Profits) Surtax Rules, 1964 — Rule 13CIncome Tax Act, 1922 — Section 18A
High Courts01 Nov 2001Allowed
V.K. Mohammed Kunhi, Rtd. Asst. Executive Engineer (Civil) "Seena" Vs Kerala State Electricity Board
High Court Of Kerala · (2001) 11 KL CK 0026
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, 11
High Courts01 Nov 2001Allowed
Commissioner of Gift-tax Vs M.C. George
High Court Of Kerala · (2002) 172 CTR 691 : (2002) 1 ILR (Ker) 14 : (2002) 253 ITR 363
High Courts31 Oct 2001Dismissed
Town Investments Vs Subramanian and Others
High Court Of Kerala · (2002) 1 CivCC 511 : (2001) 2 KLJ 680 : (2002) 2 RCR(Civil) 304
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Partnership Act, 1932 — Section 69(2)
High Courts31 Oct 2001Allowed
Gangadharan Vs State of Kerala
High Court Of Kerala · (2001) 10 KL CK 0055
Constitution of India, 1950 — Article 14
High Courts31 Oct 2001
Greater Cochin Development Authority, Kadavanthara Vs Harrisons Malayam Ltd. and Another
High Court Of Kerala · AIR 2002 Ker 119 : (2000) 2 ILR (Ker) 551
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 46(2), Order 21 Rule 46A, Order 21 Rule 46B, Order 38 Rule 5
High Courts31 Oct 2001
Indana Trading Co. Vs Intelligence Inspector
High Court Of Kerala · (2001) 10 KL CK 0047
Constitution of India, 1950 — Article 226Kerala General Sales Tax Act, 1963 — Section 21A(1), 28A, 29(2), 29A, 29A(2)
High Courts31 Oct 2001Allowed
Commissioner of Income Tax Vs Baby
High Court Of Kerala · (2001) 3 ILR (Ker) 533 : (2002) 254 ITR 248
Income Tax Act, 1961 — Section 36(1)
High Courts31 Oct 2001Dismissed
Kwality Cocoa Products Vs State of Kerala
High Court Of Kerala · (2002) 126 STC 7
Kerala General Sales Tax Act, 1963 — Section 2Kerala General Sales Tax Rules, 1963 — Rule 8(2), 9
High Courts31 Oct 2001
Commissioner of Income Tax Vs Dr. T.K. Jairaj
High Court Of Kerala · (2002) 120 TAXMAN 367
Income Tax Act, 1961 — Section 254, 256
High Courts30 Oct 2001Allowed
Commissioner of Income Tax Vs Vaikundam Rubber Co. Ltd.
High Court Of Kerala · (2001) 165 CTR 557 : (2002) 253 ITR 417
Income Tax Act, 1961 — Section 57