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High Court Of Kerala judgments, 2001

812 judgments · page 5 of 41

High Courts28 Nov 2001Dismissed

Gopalan Nair Vs Bhaskaran

High Court Of Kerala · (2002) 1 RCR(Civil) 763

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 9, Order 41 Rule 1(3), Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 12Court Fees and Suits Valuation Act, 1955 — Section 52
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High Courts27 Nov 2001Dismissed

Appukuttan Nair Vs State of Kerala

High Court Of Kerala · (2002) 94 FLR 269

Constitution of India, 1950 — Article 116(2), 166, 166(1), 309Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 10Kerala Public Services Act, 1968 — Section 3
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High Courts22 Nov 2001Dismissed

Udayakumar Vs Superientendent of Police

High Court Of Kerala · (2002) 1 RCR(Criminal) 809

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 482General Clauses Act, 1897 — Section 6
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High Courts22 Nov 2001Dismissed

State Vs Swarnappan

High Court Of Kerala · (2002) 1 ILR (Ker) 258 : (2002) 1 RCR(Criminal) 612

Criminal Procedure Code, 1973 (CrPC) — Section 273, 299Evidence Act, 1872 — Section 145, 33
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High Courts22 Nov 2001

Nanu Vs Joseph

High Court Of Kerala · AIR 2002 Ker 349 : (2002) 1 CivCC 440 : (2001) 2 KLJ 923

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 148, 151
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