High Courts18 Oct 1996
Mathew and Another Vs D.F.O. and Others
High Court Of Kerala · (1996) 10 KL CK 0067
Kerala Preservation of Trees Act, 1986 — Section 2(1), 2(d), 2(e), 4, 5
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 6 of 35
High Courts18 Oct 1996Dismissed
Irshad Mohamed Ali Vs State of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 696
High Courts18 Oct 1996Dismissed
Rohini Panicker Vs Additional Sales Tax Officer and Others
High Court Of Kerala · (1996) 10 KL CK 0055
Constitution of India, 1950 — Article 29A, 366Kerala General Sales Tax Act, 1963 — Section 2
High Courts18 Oct 1996
Commissioner of Income Tax Vs A. Yonus Kunju
High Court Of Kerala · (1997) 228 ITR 147
Income Tax Act, 1961 — Section 147, 148, 256, 271(1), 69A
High Courts18 Oct 1996
A.C. John Vs The Divisional Forest Officer and Another
High Court Of Kerala · (1997) CriLJ 595 : (1997) 2 ILR (Ker) 200
Kerala Forest Act, 1961 — Section 52, 53, 61A, 61B, 61C
High Courts17 Oct 1996
Mini Sreedharan Nair Vs Valsala Kumari and Others
High Court Of Kerala · (1996) 10 KL CK 0062
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 226, 227, 243OKerala Municipalities Act, 1994 — Section 169(5)
High Courts16 Oct 1996
Commissioner of Income Tax Vs Asian Techs Ltd. Asian Techs Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1996) 135 CTR 161 : (1998) 233 ITR 715
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 256, 260, 80HH, 80JIncome Tax Rules, 1963 — Rule 46A
High Courts16 Oct 1996Allowed
M.K. Govindankutty Vs State and others
High Court Of Kerala · (1996) 2 KLJ 596
Consumer Protection Act, 1986 — Section 10(3)
High Courts15 Oct 1996Dismissed
Abraham Thomas Vs The Presiding Officer, Labour Court and Another
High Court Of Kerala · (1996) 74 FLR 2670 : (1997) 2 ILR (Ker) 99 : (1997) 1 LLJ 335
Industrial Disputes Act, 1947 — Section 10, 12, 2, 22, 25
High Courts14 Oct 1996Allowed
Bindumol Vs Life Insurance Corporation of India and Others
High Court Of Kerala · (1996) 10 KL CK 0019
High Courts11 Oct 1996
Anto Mamkoottam Vs The Secretary, Peruvanthanam Service Co-Operative Bank Ltd. and Another
High Court Of Kerala · (1996) 10 KL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 58, Order 38 Rule 8, Order 43 Rule 1, 100
High Courts11 Oct 1996
Anto Mamkootam Vs Peruvanthanam Service Co-Operative Bank
High Court Of Kerala · (1997) 1 CivCC 40
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 50, Order 21 Rule 58, Order 38 Rule 8, Order 38 Rule 8(3)
High Courts11 Oct 1996
Jose Thengumpillil Vs Secretary, Peruvanthanam Service Co-operative Bank Ltd. and Another
High Court Of Kerala · AIR 1997 Ker 261
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(3), Order 43 Rule 1, 104, 96
High Courts11 Oct 1996
Sree Vardhana Trust Vs Commissioner of Income Tax
High Court Of Kerala · (1997) 225 ITR 890
Kerala Agricultural Income Tax Act, 1950 — Section 8, 8(1), 8(2)
High Courts11 Oct 1996
Sivan Pillai Vs Omana Amma and Another
High Court Of Kerala · (1996) 2 KLJ 482
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 3, 7(1), 8, 8(c)Hindu Marriage Act, 1955 — Section 13
High Courts10 Oct 1996Allowed
Suhra Vs Abdul Shukkur and Others
High Court Of Kerala · (1996) 10 KL CK 0064
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(2), 2(3)Transfer of Property Act, 1882 — Section 109, 55, 6, 8
High Courts10 Oct 1996Dismissed
Krishnan, A.C. and Another Vs Nambisan''s Dairy Private Ltd. and Another
High Court Of Kerala · (1996) 2 KLJ 528
Kerala Court Fees and Suits Valuation Act, 1959 — Section 12(2), 25, 27, 271Trade and Merchandise Marks Act, 1958 — Section 105, 106(2), 2, 27, 27(1)
High Courts10 Oct 1996
Commissioner of Income Tax Vs P.N. Srinivasa Rao and Others and S. Padma P.N. Srinivasa Rao and Others and S. Padma Vs Commissioner of Income Tax Commissioner of Wealth-tax Vs P.N. Srinivasa Rao and Others
High Court Of Kerala · (1998) 232 ITR 730
High Courts10 Oct 1996Dismissed
K. Bhaskaran Vs Kerala Khadi and Village Industries Board and Another
High Court Of Kerala · (1996) 10 KL CK 0013
High Courts10 Oct 1996Allowed
Kodungalloor Municipal Council Vs State of Kerala
High Court Of Kerala · (1996) 2 KLJ 561
Constitution of India, 1950 — Article 166