High Courts11 Mar 1996Allowed

P. Vimalamma Vs State of Kerala

High Court Of Kerala · (1996) CriLJ 3158 : (1996) 3 ILR (Ker) 235

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)Constitution of India, 1950 — Article 21, 22, 22(5), 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts06 Mar 1996

Vijayakumaran Pillai and Others Vs Thankappan and Others

High Court Of Kerala · (1996) 03 KL CK 0063

Constitution of India, 1950 — Article 16(4), 309, 335Kerala Municipal Commissioners (Recruitment and Conditions of Service) Rules, 1964 — Rule 3, 4, 4(1), 6(1), 7Kerala Municipalities Act, 1960 — Section 19, 344