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High Court Of Kerala judgments, 1996

681 judgments · page 2 of 35

High Courts06 Dec 1996Dismissed

Jose Kuruvinakunnel Vs A.T. Jose

High Court Of Kerala · (1997) 1 CivCC 421 : (1997) CriLJ 816 : (1997) 2 ILR (Ker) 610

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 195(3), 340, 340(1), 340(2), 341Penal Code, 1860 (IPC) — Section 191, 192, 202, 85
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High Courts06 Dec 1996Dismissed

A.C. Raj Vs M. Rajan and Another

High Court Of Kerala · (1997) 1 CivCC 170 : (1997) 2 CivCC 264 : (1997) CriLJ 1939 : (1997) 2 ILR (Ker) 604 : (1997) 1 KLJ 168 : (1997) 3 RCR(Criminal) 508 : (1997) 2 RCR(Criminal) 369

Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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High Courts04 Dec 1996

State of Kerala Vs Peekay Enterprises

High Court Of Kerala · (1996) 12 KL CK 0022

Constitution (Forty-Sixth Amendment) Act, 1982 — Section 6Constitution of India, 1950 — Article 19, 19(1)Finance Act, 1984 — Section 5
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High Courts27 Nov 1996Dismissed

Vijayan Vs Fauziya Hassan and Others

High Court Of Kerala · (1996) 11 KL CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(2), 156(3), 173(2)Official Secrets Act, 1923 — Section 13(3), 3, 4, 5Penal Code, 1860 (IPC) — Section 120B, 34
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