High Courts11 Sept 1996
Commissioner of Income Tax Vs Balakrishna Transports
High Court Of Kerala · (1999) 152 CTR 142 : (1998) 233 ITR 133
COURT ARCHIVE
High Court Of Kerala judgments, 1996
681 judgments · page 10 of 35
High Courts11 Sept 1996Allowed
Dr. C. Velayudhan Vs State of Kerala and Others
High Court Of Kerala · AIR 1997 Ker 149 : (1997) 1 ILR (Ker) 92
Constitution of India, 1950 — Article 341, 342
High Courts11 Sept 1996
Mercantile and Marine Services Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 233 ITR 257
Income Tax Act, 1961 — Section 28
High Courts11 Sept 1996
Arch Diocese of Varapoly Vs Agricultural Income Tax Officer and Another
High Court Of Kerala · (1998) 233 ITR 228
Kerala Agricultural Income Tax Act, 1950 — Section 32, 4(1)
High Courts10 Sept 1996
Commissioner of Income Tax Vs K. Ramullan
High Court Of Kerala · (1997) 226 ITR 264 : (1997) 92 TAXMAN 122
Foreign Exchange Regulation Act, 1973 — Section 2Income Tax Act, 1961 — Section 10(4A)Wealth Tax Act, 1957 — Section 6
High Courts10 Sept 1996
Smt. Elsy Thomas Vs Controller of Estate Duty
High Court Of Kerala · (1997) 137 CTR 654 : (1998) 233 ITR 93
High Courts10 Sept 1996Dismissed
Abdul Razaak, M.A. Vs Dr. R.K. Kartha and Others
High Court Of Kerala · (1996) 2 KLJ 445
Kerala Buildings (Lease and Rent Control) Rules, 1979 — Rule 11, 22
High Courts09 Sept 1996
Malabar Agricultural Co. Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 229 ITR 548
Income Tax Act, 1961 — Section 256, 32, 68, 72, 72(1)
High Courts09 Sept 1996
K. Mahim Vs Commissioner of Income Tax
High Court Of Kerala · (1998) 232 ITR 115
Income Tax Act, 1961 — Section 271(1)
High Courts06 Sept 1996
Ashraf Vs Joint Regional Transport Officer and Others
High Court Of Kerala · (1998) 1 ACC 242 : (1997) 1 ILR (Ker) 594 : (1997) 1 KLJ 116
Motor Vehicles Act, 1988 — Section 2, 41
High Courts06 Sept 1996
Dr. (Mrs.) Mary Koshy and Others Vs Commissioner of Wealth-tax
High Court Of Kerala · (1998) 232 ITR 81
High Courts06 Sept 1996
Commissioner of Income Tax Vs T. Abdul Majeed
High Court Of Kerala · (1998) 232 ITR 50
Income Tax Act, 1961 — Section 144B(4), 271(1)
High Courts06 Sept 1996Dismissed
Deputy Commissioner (Law), Board of Revenue (Taxes) Vs K.K. Sivasankaran
High Court Of Kerala · (2003) 133 STC 516
Kerala General Sales Tax Act, 1963 — Section 2, 41
High Courts05 Sept 1996
P.U. Mohammed Basheer Vs State of Kerala
High Court Of Kerala · (1996) 2 KLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 7
High Courts05 Sept 1996
Commissioner of Income Tax Vs P.K. Raghavan Nair
High Court Of Kerala · (1997) 141 CTR 616 : (1997) 1 ILR (Ker) 230 : (1997) 224 ITR 404 : (1997) 92 TAXMAN 225
Income Tax Act, 1961 — Section 45, 54, 54(1), 80T
High Courts05 Sept 1996
M.A. Mammoo (Decd.) Vs Deputy Commissioner of Agricultural Income Tax and Sales Tax
High Court Of Kerala · (1998) 233 ITR 101
Kerala Agricultural Income Tax Act, 1950 — Section 34, 9, 9(2)
High Courts05 Sept 1996
Mohammed Basheer Vs State of Kerala
High Court Of Kerala · (1996) 2 KLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 498Immoral Traffic (Prevention) Act, 1956 — Section 3, 7
High Courts03 Sept 1996
COMMISSIONER OF INCOME TAX Vs SASIDHARA SHENOY and BROTHERS.
High Court Of Kerala · (1998) 147 CTR 329
Income Tax Act, 1961 — Section 32, 32A, 43
High Courts03 Sept 1996
Commissioner of Income Tax Vs Sasidhara Shenoy and Brothers
High Court Of Kerala · (1998) 231 ITR 489
Income Tax Act, 1961 — Section 32, 32(1)
High Courts02 Sept 1996
Raghavan, K. Vs Joint Registrar of Co-operative Societies and Another
High Court Of Kerala · (1996) 09 KL CK 0064