High Courts10 Nov 1994
Commissioner of Wealth-tax Vs Dr. David Joseph
High Court Of Kerala · (1995) 2 ILR (Ker) 223 : (1995) 214 ITR 19
Wealth Tax Act, 1957 — Section 7Wealth Tax Rules, 1957 — Rule 1BB
COURT ARCHIVE
High Court Of Kerala judgments, 1994
555 judgments · page 5 of 28
High Courts10 Nov 1994
Abubacker alias Bapputty Vs State of Kerala
High Court Of Kerala · (1995) CriLJ 1157 : (1995) 3 ILR (Ker) 358
Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433A
High Courts09 Nov 1994
Commissioner of Income Tax Vs Khaders International Constructions Ltd.
High Court Of Kerala · (1995) 213 ITR 869
Income Tax Act, 1961 — Section 32A, 32A(2)
High Courts09 Nov 1994Allowed
Harishankar Vs Syndicate Bank of India and Others
High Court Of Kerala · (1994) 11 KL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2), Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 66(2), Order 21 Rule 67
High Courts08 Nov 1994
Income Tax OFFICER Vs P. K. YUSUF AND ANOTHER.
High Court Of Kerala · (1995) 127 CTR 343 : (1995) 213 ITR 594 : (1995) 82 TAXMAN 553
Income Tax Act, 1961 — Section 230A, 269UC
High Courts08 Nov 1994Dismissed
State of Kerala Vs Chellam and Others
High Court Of Kerala · (1994) 11 KL CK 0060
Land Acquisition Act, 1894 — Section 20, 23, 3(1), 4(1)
High Courts08 Nov 1994
Income Tax Officer Vs P.K. Yusuf and Another
High Court Of Kerala · (1995) 127 CTR 343 : (1995) 213 ITR 594 : (1995) 82 TAXMAN 553
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 256, 269UC
High Courts08 Nov 1994Dismissed
P.C. Raghavakurup Vs P.K. Padmavathi Amma and Others
High Court Of Kerala · (1994) 11 KL CK 0009
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10A, 115Kerala Land Reforms Act, 1963 — Section 125, 125(3)
High Courts07 Nov 1994
High Court of Kerala Vs A.K. Prakash
High Court Of Kerala · (1994) 2 KLJ 955
Contempt of Courts Act, 1971 — Section 2(c)(ii)
High Courts07 Nov 1994
T.K. Poulose Vs State of Kerala and Another
High Court Of Kerala · (1994) 11 KL CK 0066
High Courts07 Nov 1994
Commissioner of Income Tax Vs Mahavir Plantations Ltd.
High Court Of Kerala · (1994) 11 KL CK 0057
Income Tax Act, 1961 — Section 256, 35, 35B, 36(1), 37Income Tax Rules, 1962 — Rule 8, 8(2)
High Courts07 Nov 1994
In Re: A.K. Prakash
High Court Of Kerala · (1995) CriLJ 1663
Contempt of Courts Act, 1971 — Section 2
High Courts05 Nov 1994
Commissioner of Income Tax Vs Transformers and Electricals Ltd.
High Court Of Kerala · (1995) 123 CTR 423 : (1995) 213 ITR 397
Income Tax Act, 1961 — Section 256, 80J, 80J(1), 80J(1A)
High Courts05 Nov 1994
Commissioner of Income Tax Vs K. Mahim
High Court Of Kerala · (1995) 123 CTR 93 : (1995) 213 ITR 820
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Income Tax Act, 1961 — Section 22, 256Wealth Tax Act, 1957 — Section 27(3)
High Courts05 Nov 1994
Abubacker Kunju Vs Thulasidas and Others
High Court Of Kerala · (1994) 11 KL CK 0010
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Kerala High Court Act, 1958 — Section 5(1)
High Courts04 Nov 1994
The Kerala Panchayat Executive Officers Association and Others Vs State of Kerala and Others
High Court Of Kerala · (1994) 11 KL CK 0073
Constitution of India, 1950 — Article 11, 14, 16, 19, 226Forest Service (Initial Recruitment) Regulations Rules, 1966 — Regulation 5, 5(1), 5(2)Kerala Panchayat (Amendment) Act, 1991 — Section 3
High Courts04 Nov 1994
Commissioner of Income Tax Vs Geetha Bhavan Trust
High Court Of Kerala · (1995) 1 ILR (Ker) 558
Income Tax Act, 1961 — Section 10(22), 256
High Courts04 Nov 1994
A.M. Zainalabdeen Musaliar Vs Commissioner of Income Tax
High Court Of Kerala · (1995) 3 ILR (Ker) 335
Income Tax Act, 1961 — Section 153, 153(1), 256, 271(1)
High Courts04 Nov 1994Dismissed
A.M. Zainalabdeen Muscliar Vs Commissioner of Income Tax
High Court Of Kerala · (1995) 78 TAXMAN 241
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 144B, 153
High Courts03 Nov 1994
ABAD FISHERIES Vs COMMISSIONER OF Income Tax. (AND VICE VERSA).
High Court Of Kerala · (1995) 122 CTR 423 : (1995) 213 ITR 694 : (1995) 79 TAXMAN 242
Central Sales Tax Act, 1956 — Section 5