High Courts08 Apr 1994
P.K. Varghese and Sons Vs T.U. Vacco and Another
High Court Of Kerala · (1994) 1 KLJ 814
Constitution of India, 1950 — Article 226Kerala Shops and Commercial Establishment Act, 1960 — Section 18(1), 18(2), 18(3)
COURT ARCHIVE
High Court Of Kerala judgments, 1994
555 judgments · page 19 of 28
High Courts08 Apr 1994
Vasavan Vs Unnikrishnan
High Court Of Kerala · (1994) 2 KLJ 385
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, 16
High Courts08 Apr 1994
Rosamma Thomas Vs State of Kerala and Another
High Court Of Kerala · (1994) 04 KL CK 0005
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 324, 376Prisons Act, 1894 — Section 37
High Courts08 Apr 1994
N. Sukumaran Potti Vs Munsiff
High Court Of Kerala · (1994) 1 KLJ 898
Constitution of India, 1950 — Article 227
High Courts08 Apr 1994
Suresh Kumar and Others Vs State of Kerala and Others
High Court Of Kerala · (1994) 04 KL CK 0001
Constitution of India, 1950 — Article 12, 14, 19(1), 226, 304Disposal in Auction Rules — Rule 2, 8Kerala Abkari Act, 1977 — Section 18A
High Courts07 Apr 1994
Sobha Menon Vs Secretary, Kerala Public Service Commission and Others
High Court Of Kerala · (1994) 04 KL CK 0023
Kerala State and Subordinate Services Rules, 1958 — Rule 13, 13A
High Courts07 Apr 1994Dismissed
Oriental Insurance Co. Ltd. Vs Mother Superior, S.H. Convent and Others
High Court Of Kerala · (1994) 2 ACC 462 : (1994) ACJ 673 : (1994) 3 ILR (Ker) 677
Constitution of India, 1950 — Article 168, 169, 170, 37Succession Act, 1925 — Section 2, 29, 41, 42, 43
High Courts07 Apr 1994
M.A.M. Kasi Chettiar Vs Agricultural Income Tax Officer
High Court Of Kerala · (1994) 210 ITR 583
Constitution of India, 1950 — Article 226
High Courts07 Apr 1994Dismissed
Hindustan Latex Ltd. Vs Maniamma
High Court Of Kerala · (1994) 2 ILR (Ker) 848 : (1995) 1 LLJ 557
Constitution of India, 1950 — Article 16(2)
High Courts06 Apr 1994Dismissed
Lakshmi Amma and others Vs Rajalakshmi and others
High Court Of Kerala · (1994) 2 KLJ 149
Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 9
High Courts06 Apr 1994
Kana Edathil Veettil Lakshmi Amma and Others Vs Kana Edathil Veettil Rajalakshmi and Others
High Court Of Kerala · (1994) 2 KLJ 149
Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 9Travancore Nair Act, 1912 — Section 10
High Courts06 Apr 1994Allowed
Cleetus Vincent Vs Sales Tax Inspector, Sales Tax Check Post and Others
High Court Of Kerala · (1994) 95 STC 330
Kerala General Sales Tax Act, 1963 — Section 29A
High Courts06 Apr 1994
Sylvester P. Netto Vs Board of Revenue (L.R.)
High Court Of Kerala · (1994) 04 KL CK 0008
Kerala Plantations Tax Act, 1960 — Section 4(1), 4(2), 4(3), 5, 6
High Courts06 Apr 1994Dismissed
Joseph alias Pappachan and Others Vs Dr. George Moonjely and Another
High Court Of Kerala · (1995) ACJ 253 : AIR 1994 Ker 289 : (1994) 2 ILR (Ker) 834 : (1994) 1 KLJ 782
Contract Act, 1872 — Section 73
High Courts05 Apr 1994
Kesavan Anandakumar Vs Nangali amma Kochikka and Others
High Court Of Kerala · (1994) 04 KL CK 0022
High Courts05 Apr 1994Allowed
Sisco Vs State of Kerala
High Court Of Kerala · (1994) 04 KL CK 0021
Kerala General Sales Tax Act, 1963 — Section 34, 34(3), 39, 41
High Courts05 Apr 1994Allowed
Kesavan Anandakumar Vs Nangali Amma
High Court Of Kerala · (1994) 04 KL CK 0019
High Courts05 Apr 1994Allowed
Madras Fertilisers Limited Vs Asst. Commissioner (Assessment), Agrl. Income Tax and Sales Tax Dept. and Another
High Court Of Kerala · (1994) 95 STC 134
Essential Commodities Act, 1955 — Section 3Kerala General Sales Tax Act, 1963 — Section 2
High Courts04 Apr 1994Dismissed
Kallara Sukumaran Vs Union of India and Others
High Court Of Kerala · (1994) 2 KLJ 204
Constitution of India, 1950 — Article 151, 226