High Courts09 Nov 1992
Anil Kumar Vs State of Kerala
High Court Of Kerala · (1992) 11 KL CK 0050
Penal Code, 1860 (IPC) — Section 307, 313, 342, 376, 506
COURT ARCHIVE
High Court Of Kerala judgments, 1992
553 judgments · page 5 of 28
High Courts09 Nov 1992
State of Kerala and Others Vs K. Appunni and Another
High Court Of Kerala · (1993) 1 KLJ 323
Constitution of India, 1950 — Article 14, 16, 226Kerala Municipalities Act, 1961 — Section 412, 412(3)
High Courts09 Nov 1992Dismissed
Jayabharat Printers and Publishers Pvt. Ltd. Vs Labour Court and Others
High Court Of Kerala · (1994) 2 LLJ 373
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts09 Nov 1992
V.A. Chacko Vs Koyappa Kolothu Kammutty Haji
High Court Of Kerala · (1992) 11 KL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(4), 21
High Courts09 Nov 1992
K.M. Mohammed Vs State of Kerala and Another
High Court Of Kerala · (1993) 1 KLJ 59
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 15, 15(2)Kerala Service Rules, 1958 — Rule 3, 6
High Courts06 Nov 1992Dismissed
State of Kerala and Another Vs C.J. Alexander
High Court Of Kerala · (1992) 11 KL CK 0047
Kerala Land Reforms Act, 1963 — Section 3(1)Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(2), 3(3), 8
High Courts06 Nov 1992
The Association of Planters of Kerala Vs Sate of Kerala and Others
High Court Of Kerala · (1993) 1 KLJ 647
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 13, 13(2), 14, 19, 19(1)Factories Act, 1948 — Section 51
High Courts06 Nov 1992
United India Insurance Co. Ltd. Vs Santhamma V.N. and Others
High Court Of Kerala · (1993) 2 ACC 336
High Courts06 Nov 1992
Commissioner of Income Tax Vs Srivilas Cashew Co.
High Court Of Kerala · (1993) 199 ITR 686
Income Tax Act, 1961 — Section 261, 35B, 35B(1)
High Courts06 Nov 1992Dismissed
The Assn. of Plantyers of Kerala and others Vs State and others
High Court Of Kerala · (1993) 1 KLJ 647
Companies Act, 1956 — Section 2(e), 25, 4Constitution of India, 1950 — Article 13(2), 134A, 14, 19, 19(1)Kerala Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 3, 4(a), 5, 5(1)
High Courts06 Nov 1992
N.P. Mathai Vs The Federal Bank Ltd.
High Court Of Kerala · (1992) 11 KL CK 0001
Air India Employees Service Regulations, 2000 — Regulation 34, 48Banking Regulation Act, 1949 — Section 10A, 12A, 15, 16, 20Constitution of India, 1950 — Article 12, 14, 16, 19(1), 21
High Courts05 Nov 1992
Suseela and Others Vs State and Others
High Court Of Kerala · (1993) 1 KLJ 53
Constitution of India, 1950 — Article 226
High Courts05 Nov 1992Allowed
T.P. Sulaiman @ Bava Vs State of Kerala and Another
High Court Of Kerala · (1992) 11 KL CK 0046
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 50, 52, 53, 55
High Courts05 Nov 1992Dismissed
S. Sudha and Others Vs The Superintendent, Open Prison and Others
High Court Of Kerala · (1993) CriLJ 2630
Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433AKerala Prisons Rules, 1958 — Rule 543, 544, 545, 545APenal Code, 1860 (IPC) — Section 57
High Courts05 Nov 1992
Suseela and Others Vs State of Kerala and Others
High Court Of Kerala · (1993) 1 ILR (Ker) 725 : (1993) 1 LLJ 573
High Courts03 Nov 1992
V. Sivalingam Vs Dakshinamurthy and Others
High Court Of Kerala · AIR 1993 Ker 83 : (1993) 1 ILR (Ker) 709
Kerala Civil Rules of Practice, 1971 — Rule 242Limitation Act, 1963 — Section 12(2)
High Courts03 Nov 1992Dismissed
T.P. Pappachan Vs P.O. Joy
High Court Of Kerala · (1994) 79 CompCas 488
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Nov 1992Allowed
Mary Francis Vs Kesavan
High Court Of Kerala · (1993) 2 LLJ 1247
Kerala Payment of Gratuity Rules, 1973 — Rule 14Payment of Gratuity Act, 1972 — Section 7(4)
High Courts03 Nov 1992
V. Sivalingam Vs Dakshinamoorthy and others
High Court Of Kerala · (1993) 1 KLJ 64
Limitation Act, 1963 — Section 12, 12(2), 5