High Courts01 Apr 1992
C. Joyce and Others Vs State of Kerala and Others
High Court Of Kerala · (1992) KLJ 718
COURT ARCHIVE
High Court Of Kerala judgments, 1992
553 judgments · page 21 of 28
High Courts01 Apr 1992Dismissed
C.J. John Vs Joint Registrar and Others
High Court Of Kerala · (1992) 1 KLJ 622
Kerala Co-operative Societies Act, 1969 — Section 28(1A), 33(2)
High Courts01 Apr 1992Dismissed
Prasadh Kumar Vs Ravindran
High Court Of Kerala · (1992) CriLJ 3203 : (1992) 2 DMC 162 : (1992) 3 ILR (Ker) 99
Constitution of India, 1950 — Article 226
High Courts31 Mar 1992Dismissed
B. Muraleedharan Pillai Vs Regional Transport Officer
High Court Of Kerala · (1992) KLJ 705
Kerala Motor Vehicles Rules, 1989 — Rule 267, 269Motor Vehicles Act, 1988 — Section 52
High Courts31 Mar 1992Allowed
Mrs. S. Resleth Vs Indian Bank and Others
High Court Of Kerala · AIR 1992 Ker 359 : (1992) 3 ILR (Ker) 445
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts30 Mar 1992Dismissed
Saji Mon Vs Sebastian and Others
High Court Of Kerala · (1992) 03 KL CK 0008
Constitution of India, 1950 — Article 226
High Courts27 Mar 1992Dismissed
Appi Amma and others Vs N. Chandrasekharan Nair and Others
High Court Of Kerala · (1992) 1 KLJ 642
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Mar 1992
Ms. G.T.C. Industrial Ltd Vs E.V.P. Abdurahimankutty
High Court Of Kerala · (1993) 1 KLJ 316
Criminal Procedure Code, 1973 (CrPC) — Section 2, 39, 482, 63
High Courts27 Mar 1992Dismissed
Vazhavila P.K.P.C. Devaswom Vs Chandrasekharan Nair
High Court Of Kerala · (1992) 1 KLJ 642
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Section 21, 21(1), 22
High Courts27 Mar 1992Dismissed
GTC Industrial Ltd. Vs E.V.P. Abdurahimankutty
High Court Of Kerala · (1993) CriLJ 1441
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 17, 17(1), 2, 39Standards of Weights and Measures Act, 1976 — Section 2, 39, 63
High Courts27 Mar 1992
M. Balan Vs S. T. A. T. and Others
High Court Of Kerala · (1992) 1 KLJ 703
Motor Vehicles Act, 1988 — Section 18(3), 72
High Courts26 Mar 1992Dismissed
Rabi Umma Vs M. Mukundan
High Court Of Kerala · (1992) 1 KLJ 592
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 23(1)
High Courts26 Mar 1992
Ajet Kumar and Others Vs K.V. Sunil Kumar and Another
High Court Of Kerala · (1992) 03 KL CK 0037
Constitution of India, 1950 — Article 14Kerala Agricultural University Act, 1971 — Section 43
High Courts26 Mar 1992Dismissed
G. Narendran and Others Vs The State of Kerala and Others
High Court Of Kerala · AIR 1994 Ker 54 : (1992) 3 ILR (Ker) 441
Kerala Panchayat Act, 1960 — Section 54, 54(14), 54(2), 54(3)
High Courts26 Mar 1992Allowed
J. Mohan Vs Kerala Public Service Commission and Others
High Court Of Kerala · (1992) 03 KL CK 0020
Constitution of India, 1950 — Article 14
High Courts26 Mar 1992Dismissed
Kariyadan Puthiya Maliyakkal Rabi Umma Vs Mukundan
High Court Of Kerala · (1992) 1 KLJ 592
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(2)(a), 11(2)(b), 11(2)(c), 23(1)(i)
High Courts25 Mar 1992Dismissed
Rt. Rev. K. C. Seth and Others Vs State and Others
High Court Of Kerala · (1992) 03 KL CK 0046
High Courts25 Mar 1992Dismissed
V.G. Vijayakumar Vs Ramapuram Aided School Employees Co-Operative Society Ltd. and Others
High Court Of Kerala · (1992) 03 KL CK 0042
Constitution of India, 1950 — Article 141Evidence Act, 1872 — Section 44Kerala Land Reforms Act, 1963 — Section 125, 125(1), 125(2)
High Courts25 Mar 1992Dismissed
Erinhikkal Parammal Ravindran Vs K. Roja and Others
High Court Of Kerala · AIR 1994 Ker 67
Civil Procedure Code, 1908 (CPC) — Section 115(1)
High Courts25 Mar 1992Allowed
Ramoo Ramesh Vs Andhra Bank
High Court Of Kerala · (1992) 65 FLR 823 : (1992) 2 LLJ 838