High Courts14 Dec 1992Dismissed
Saramma Kozhy Vs Mathai Koshy
High Court Of Kerala · AIR 1993 Ker 271 : (1993) 1 DMC 527
Divorce Act, 1869 — Section 17
COURT ARCHIVE
High Court Of Kerala judgments, 1992
553 judgments · page 2 of 28
High Courts14 Dec 1992Partly Allowed
National Insurance Company Ltd., Palai Vs Philomina Mathew and Others
High Court Of Kerala · (1993) ACJ 1166 : AIR 1993 Ker 226 : (1993) 2 ILR (Ker) 219 : (1999) 3 LLJ 251
Motor Vehicles Act, 1939 — Section 101, 110AA, 92A, 92D, 92EWorkmens Compensation Act, 1923 — Section 14
High Courts14 Dec 1992
M. M. Nagalinga Nadar Sons Vs State of Kerala and Others
High Court Of Kerala · (1992) 12 KL CK 0012
Central Sales Tax Act, 1956 — Section 10, 8(3)Kerala General Sales Tax (Amendment) Act, 1983 — Section 2Kerala General Sales Tax Act, 1963 — Section 45A, 5(3), 5(5), 5(6), 5(7)
High Courts14 Dec 1992
Ms. Khusboo Enterprises Vs Forest Range Officer and another
High Court Of Kerala · (1993) 1 KLJ 237
Kerala Forest Act, 1961 — Section 2(4), 2(f), 2(f)(1), 2(I), 2(k)
High Courts11 Dec 1992Allowed
Shamsudeen Vs Ms. Kotakunnel Traders
High Court Of Kerala · (1993) 1 KLJ 320
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5
High Courts09 Dec 1992
Remla and another Vs S.P. of Police and Others
High Court Of Kerala · (1993) 1 KLJ 234 : (1993) 2 RCR(Criminal) 35
Penal Code, 1860 (IPC) — Section 3, 4
High Courts09 Dec 1992Dismissed
Remia and Another Vs Sub-Inspector of Police and Others
High Court Of Kerala · (1993) CriLJ 1098 : (1993) 2 ILR (Ker) 863
Criminal Procedure Code, 1973 (CrPC) — Section 177, 188Penal Code, 1860 (IPC) — Section 3, 4
High Courts04 Dec 1992Dismissed
Madhavan and Another Vs Raja Raja Varma
High Court Of Kerala · (1993) 2 ACC 65 : (1993) ACJ 955
High Courts04 Dec 1992
State of Kerala and another Vs C. A. Sreekantan and others
High Court Of Kerala · (1993) 1 KLJ 401
Kerala State and Subordinate Services Rules, 1958 — Rule 17A
High Courts04 Dec 1992
T K. Muraleedharan Vs State and others
High Court Of Kerala · (1993) 1 KLJ 398
Kerala Cinemas (Regulation) Rules, 1988 — Rule 29
High Courts04 Dec 1992Dismissed
State of Kerala Vs Sreekantan
High Court Of Kerala · (1993) 2 ILR (Ker) 90 : (1993) 1 LLJ 995
Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 16, 17, 17A
High Courts04 Dec 1992
O.K. Industries Vs Commissioner of Income Tax
High Court Of Kerala · (1993) 111 CTR 124 : (1993) 202 ITR 523
Income Tax Act, 1961 — Section 256
High Courts04 Dec 1992
T.K. Muraleedharan Vs State of Kerala and Others
High Court Of Kerala · (1993) 1 KLJ 398
Cinema Regulation Rules, 1958 — Rule 22AKerala Cinemas (Regulation) Act, 1958 — Section 5(7)Kerala Cinemas (Regulation) Rules, 1988 — Rule 29, 29(1)
High Courts04 Dec 1992Dismissed
K. E. Madhavan Vs nizham Nal K. Raja Raja Varma and other
High Court Of Kerala · (1993) 1 KLJ 628
High Courts03 Dec 1992
K. Krishnan Vs Govindan and Others
High Court Of Kerala · (1993) 1 KLJ 173
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 20
High Courts03 Dec 1992
Kalyani Vs Bhaskaran and another
High Court Of Kerala · (1993) 1 KLJ 247
Easements Act, 1882 — Section 7, 7(e)
High Courts03 Dec 1992
Saraswathi Amma and Others Vs Madhavan Nair
High Court Of Kerala · (1993) 1 KLJ 588
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 41 Rule 4
High Courts03 Dec 1992
Kalyani Vs Bhaskaran and Another
High Court Of Kerala · (1993) 1 KLJ 247
Easements Act, 1882 — Section 7
High Courts03 Dec 1992
Rugmini Amma Saraswathy Amma Vs Raman Pillat Madhavan Nair
High Court Of Kerala · (1993) 1 KLJ 588
High Courts02 Dec 1992
Padinhabayil Abbas Vs Sankaran Namboodiri and Others
High Court Of Kerala · (1993) 1 KLJ 104
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(3), 11(4)