High Courts21 Oct 1988Allowed
Avira Joseph Vs Kora Abraham and Another
High Court Of Kerala · (1988) 2 KLJ 674
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Constitution of India, 1950 — Article 137, 237
COURT ARCHIVE
High Court Of Kerala judgments, 1988
539 judgments · page 6 of 27
High Courts21 Oct 1988
Bhagavathy Tea Estates Ltd. and Others Vs State of Kerala and Others
High Court Of Kerala · (1989) 179 ITR 508
Kerala Finance Act, 1987 — Section 3
High Courts18 Oct 1988
Ahamed and Others Vs State of Kerala and Another
High Court Of Kerala · (1988) 2 KLJ 756
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8
High Courts17 Oct 1988Dismissed
Gracykutty Vs Joseph
High Court Of Kerala · (1988) 10 KL CK 0023
Divorce Act, 1869 — Section 22
High Courts17 Oct 1988Allowed
State of Kerala and Another Vs V.P. Muralidharan Nair
High Court Of Kerala · (1988) 2 KLJ 637
Limitation Act, 1963 — Section 5
High Courts14 Oct 1988Allowed
Joseph Vs Mathruboomi Printing and P. Co. Ltd.
High Court Of Kerala · (1990) 1 ILR (Ker) 577 : (1991) 1 LLJ 359
High Courts14 Oct 1988
State of Kerala Vs Unnithan
High Court Of Kerala · (1988) 2 KLJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 379, 461
High Courts13 Oct 1988Allowed
Kurian and another Vs State of Kerala
High Court Of Kerala · (1988) 2 KLJ 630
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts13 Oct 1988Allowed
P.K. John Vs Kalliyani
High Court Of Kerala · (1989) 1 KLJ 143
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22Kerala Land Reforms Act, 1963 — Section 125(3), 125(6)
High Courts12 Oct 1988Allowed
Divisional Personnel Officer, Southern Railway Vs Kamalam and Others
High Court Of Kerala · (1989) 58 FLR 427 : (1995) 3 LLJ 2
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts12 Oct 1988
V.V. Muhammed Kunhi Vs Venugopalan K. Nambiar and Others
High Court Of Kerala · (1989) 176 ITR 69 : (1990) 49 TAXMAN 66
High Courts12 Oct 1988Dismissed
P. Sarojini Vs State and Others
High Court Of Kerala · (1988) 2 KLJ 683
Kerala Land Reforms Act, 1963 — Section 100(2A), 84(1A), 85(8)
High Courts12 Oct 1988
Arjunan Achary Chockalingam Vs Abraham Thankamma and Others
High Court Of Kerala · (1988) 2 KLJ 651
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
High Courts11 Oct 1988Allowed
M.D. Seminari Vs M.P. Karthiyani and Others
High Court Of Kerala · (1988) 2 KLJ 751
Kerala Land Reforms Act, 1963 — Section 75, 75(1), 75(1), 78, 80A
High Courts11 Oct 1988
S.T. Reddiar and Sons Vs Regional Director
High Court Of Kerala · (1989) 1 KLJ 232 : (1989) 2 LLJ 289
Employees State Insurance Act, 1948 — Section 2, 75
High Courts11 Oct 1988Dismissed
Kunhathi Amma''s Children Kakkacheera K. and Others Vs Kakkacheera Chiyyayi and Others
High Court Of Kerala · (1988) 10 KL CK 0024
High Courts11 Oct 1988Dismissed
Abraham Mathew Vs Chacko Mary
High Court Of Kerala · (1988) 2 KLJ 705
Succession Act, 1925 — Section 37
High Courts10 Oct 1988Dismissed
S.B. Sheela Vs State of Kerala and Others
High Court Of Kerala · (1988) 2 KLJ 615
Kerala Education Rules, 1959 — Rule 15A
High Courts10 Oct 1988Allowed
Ravindran Vs Cannanore Co.op. S.M. Ltd.
High Court Of Kerala · (1989) 58 FLR 729 : (1995) 3 LLJ 777
Industrial Disputes (Kerala) Rules, 1957 — Rule 10B
High Courts10 Oct 1988
M.V. Karunakran Vs Krishnan
High Court Of Kerala · (1988) 10 KL CK 0005
Partnership Act, 1932 — Section 15, 29(1), 42(1), 48