High Courts03 Feb 1988
The Manager, A.U.P. School Vs State of Kerala
High Court Of Kerala · (1988) 02 KL CK 0047
Kerala Education Rules, 1959 — Rule 10, 11, 13, 44, 45
COURT ARCHIVE
High Court Of Kerala judgments, 1988
539 judgments · page 25 of 27
High Courts03 Feb 1988Allowed
Chittur Service Co-operative Bank Ltd. Vs R.C. Pankunny and Others
High Court Of Kerala · (1988) 64 CompCas 78
Contract Act, 1872 — Section 134
High Courts02 Feb 1988Dismissed
N. Divakaran Vs Taluk Supply Officers and Others
High Court Of Kerala · (1988) 1 KLJ 279
High Courts02 Feb 1988
Dr. K.M.K. Nair Vs Radhakumari
High Court Of Kerala · (1988) 1 KLJ 246
Hindu Marriage Act, 1955 — Section 13, 13(1A), 13(1A)(ii), 23, 23(1)
High Courts02 Feb 1988
Moideen kutty Vs Pathunni Umma and Others
High Court Of Kerala · AIR 1989 Ker 148
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 122, 123, 129, 54
High Courts02 Feb 1988Dismissed
N. Divakaran Vs Taluk Supply Officer, Quilandy and Others
High Court Of Kerala · AIR 1988 Ker 288 : (1988) 1 ILR (Ker) 556
Essential Commodities Act, 1955 — Section 3Kerala Rationing Order, 1966 — Rule 45, 45(11), 71
High Courts02 Feb 1988
Radhakumari Vs Dr. K.M.K. Nair
High Court Of Kerala · AIR 1988 Ker 235
Hindu Marriage Act, 1955 — Section 13(1A), 23, 23(1)
High Courts02 Feb 1988
Commissioner of Income Tax Vs Travancore Tea Estates Co. Ltd.
High Court Of Kerala · (1988) 71 CTR 1 : (1989) 1 ILR (Ker) 48 : (1988) 172 ITR 733
Income Tax Act, 1961 — Section 253, 263
High Courts02 Feb 1988Dismissed
Imbichimoideenkutty Vs Pathumunni Umma and Others
High Court Of Kerala · AIR 1989 Ker 148
Evidence Act, 1872 — Section 3Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 123, 129, 54
High Courts02 Feb 1988
Alima Ummal Habusa Beevi Vs Aluma Ummal Asuma Beevi and Others
High Court Of Kerala · (1988) 02 KL CK 0013
High Courts01 Feb 1988
K. Viswanathan Nair Vs The Drugs Inspector Atteppey and another
High Court Of Kerala · (1988) 2 KLJ 423
Essential Commodities Act, 1955 — Section 3(a), 7, 7(1)
High Courts01 Feb 1988Allowed
Ragam Plastics and Others Vs Sales Tax Officer and Others
High Court Of Kerala · (1988) 2 ILR (Ker) 309 : (1988) 69 STC 341
Kerala General Sales Tax Act, 1963 — Section 5(3)
High Courts01 Feb 1988Allowed
M/s Rajan Plastics and Others Vs S.T.O. and Others
High Court Of Kerala · (1988) 1 KLJ 270
Kerala General Sales Tax Act, 1963 — Section 5(3)
High Courts29 Jan 1988
Joseph John Kottooran Vs Taluk Land Board and Others
High Court Of Kerala · (1988) 1 KLJ 536
Kerala Land Reforms Act, 1963 — Section 85(9)
High Courts28 Jan 1988
V.M. Mathew Vs Eliswa and Others
High Court Of Kerala · (1988) 2 KLJ 926
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Cochin Christian Succession Act, 1097 — Section 11, 20
High Courts28 Jan 1988Dismissed
Narayana Iyer Vs Vella and another
High Court Of Kerala · (1988) 1 KLJ 231
Malabar Land Registration Act, 1895 — Section 13, 19(b)
High Courts28 Jan 1988Dismissed
Pathootti Umma and Others Vs Janu and another
High Court Of Kerala · (1988) 1 KLJ 257
Kerala Land Reforms Act, 1963 — Section 72, 72A
High Courts27 Jan 1988Dismissed
Gangadharan Vs T.K. Thankam
High Court Of Kerala · AIR 1988 Ker 244
Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Jan 1988Allowed
Krishnankutty Vs State of Kerala
High Court Of Kerala · (1988) ACJ 633
Motor Vehicles Act, 1988 — Section 118APenal Code, 1860 (IPC) — Section 279, 337
High Courts25 Jan 1988Allowed
Madhayan Vs District Judge and another
High Court Of Kerala · (1988) 1 KLJ 241
Constitution of India, 1950 — Article 227Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2), 11(2)(b), 11(2)(c), 18, 23(1)(i)