High Courts27 Mar 1988
MALAYALAM PLANTATIONS (INDIA) LTD. Vs COMMISSIONER OF Income Tax.
High Court Of Kerala · (1988) 74 CTR 35 : (1988) 174 ITR 587 : (1988) 40 TAXMAN 318
Income Tax Act, 1961 — Section 163, 183, 211, 212, 215
COURT ARCHIVE
High Court Of Kerala judgments, 1988
539 judgments · page 20 of 27
High Courts26 Mar 1988
KIL KOTAGIRI TEA AND COFFEE ESTATES CO. LTD. Vs Income Tax APPELLATE TRIBUNAL AND OTHERS.
High Court Of Kerala · (1988) 75 CTR 115 : (1989) 2 ILR (Ker) 389 : (1988) 174 ITR 579
Income Tax Act, 1961 — Section 147, 154, 214, 254
High Courts25 Mar 1988
Pushpan Vs Manager, Bouanu Estate
High Court Of Kerala · (1988) 2 ACC 76 : (1988) ACJ 912
Employees Compensation Act, 1923 — Section 22, 23, 30
High Courts24 Mar 1988Dismissed
United India Insurance Co. Ltd. Vs M.M. Ali and Others
High Court Of Kerala · (1989) ACJ 147 : (1989) 66 CompCas 186
Motor Vehicles Act, 1939 — Section 110C(2A), 96(2)
High Courts23 Mar 1988
Indian Rare Earths Ltd Vs M. Sadasiva Panigker
High Court Of Kerala · (1988) 03 KL CK 0043
Arbitration Act, 1940 — Section 16, 20, 30, 33, 6Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 8A, 8A(1), 8A(2)
High Courts23 Mar 1988
United India Fire and General Insurance Co. Ltd. Vs Varghese and Others
High Court Of Kerala · (1989) 2 ACC 483 : (1989) ACJ 472
Motor Vehicles Act, 1988 — Section 96(2)
High Courts23 Mar 1988Dismissed
United India Insurance Co. Ltd. Vs Alphonsa
High Court Of Kerala · (1988) 2 ACC 333 : (1988) ACJ 806 : (1989) 65 CompCas 638 : (1989) 1 ILR (Ker) 164
Motor Vehicles Act, 1939 — Section 110AA, 95(1)Workmens Compensation Act, 1923 — Section 14
High Courts23 Mar 1988
K. Ramachandran Vs State of Kerala and Others
High Court Of Kerala · (1988) 1 KLJ 512
High Courts23 Mar 1988Allowed
Chandrasekhara Menon Vs District Manager, Telephones
High Court Of Kerala · (1988) 03 KL CK 0002
Constitution of India, 1950 — Article 14, 226
High Courts22 Mar 1988
V.J. Chandy Vs The Village Officer and Others
High Court Of Kerala · (1989) 72 STC 240
Kerala General Sales Tax Act, 1963 — Section 21
High Courts22 Mar 1988Dismissed
K. Abdurahiman Vs Pradeep Menon and 2 Others
High Court Of Kerala · (1988) 1 KLJ 666
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 400, 499, 500, 501(a), 52
High Courts21 Mar 1988Dismissed
Joseph Thomas Vs Rev. Fr. Joseph Nettunilam
High Court Of Kerala · (1988) 1 KLJ 773
Mahatma Gandhi University Act, 1985 — Section 59
High Courts21 Mar 1988
Sathyan alias Sathyavrethan Vs Indian Overseas Bank and Another
High Court Of Kerala · (1989) 65 CompCas 502
Kerala Court Fees and Suits Valuation Act, 1959 — Section 22, 25, 27
High Courts21 Mar 1988
JOSEPH MICHAEL AND BROTHERS LTD. Vs STATE OF KERALA AND OTHERS.
High Court Of Kerala · (1988) 74 CTR 58 : (1988) 174 ITR 562
Kerala Revenue Recovery Act, 1968 — Section 23
High Courts21 Mar 1988
Sathyavrethan Vs Indian Overseas Bank
High Court Of Kerala · (1989) 65 CompCas 502
Kerala Court Fees and Suits Valuation Act, 1959 — Section 22, 25, 27
High Courts18 Mar 1988
Antony Vs State of Kerala
High Court Of Kerala · (1988) 03 KL CK 0051
Penal Code, 1860 (IPC) — Section 292(2), 34
High Courts18 Mar 1988
T.J. Chandy Vs Mary Baneena and another
High Court Of Kerala · (1988) 1 KLJ 529
Guardians and Wards Act, 1890 — Section 9, 9(1)
High Courts18 Mar 1988Dismissed
National Insurance Co. Ltd. Vs Narayanan Nair and Others
High Court Of Kerala · (1988) 2 KLJ 152
Motor Vehicles Act, 1988 — Section 95(1)Workmens Compensation Act, 1923 — Section 14, 2(n), 22
High Courts18 Mar 1988Dismissed
National Insurance Company Vs Narayanan Nair
High Court Of Kerala · (1988) 2 ACC 412 : (1988) ACJ 1010 : (1988) 64 CompCas 724 : (1989) 58 FLR 73 : (1988) 2 ILR (Ker) 638
Motor Vehicles Act, 1939 — Section 110AA, 95(1)Workmens Compensation Act, 1923 — Section 14, 2, 22
High Courts18 Mar 1988
Pushpam Vs Manager, Benami Estate
High Court Of Kerala · (1988) 03 KL CK 0018
Workmens Compensation Act, 1923 — Section 22(1), 22(2), 22(3), 23, 30