High Courts12 Aug 1988Dismissed
R. Vijayan Vs The Deputy Director of Education, Alleppey and Others
High Court Of Kerala · AIR 1989 Ker 35 : (1989) 1 ILR (Ker) 23
Kerala Education Rules, 1959 — Rule 51, 55
COURT ARCHIVE
High Court Of Kerala judgments, 1988
539 judgments · page 11 of 27
High Courts11 Aug 1988
M. Sujatha and Another Vs Kerala State Road Transport Corporation
High Court Of Kerala · (1990) 2 ACC 40 : (1989) ACJ 925 : (1989) 2 ILR (Ker) 292
High Courts11 Aug 1988
Mangattil Siddique and Another Vs K.M. Abdul Latheef and Another
High Court Of Kerala · (1989) CriLJ 533
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 417
High Courts11 Aug 1988
Kunju and Others Vs State of Kerala and Another
High Court Of Kerala · (1989) CriLJ 665
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 8
High Courts10 Aug 1988Dismissed
M.K. Thenu Vs V. Jose P. Sonny and Others
High Court Of Kerala · (1988) 2 KLJ 368
Constitution of India, 1950 — Article 226, 227
High Courts10 Aug 1988Allowed
Narayanan Nair and another Vs Mariamma Kurian and another
High Court Of Kerala · (1988) 2 KLJ 551
Easements Act, 1882 — Section 12, 15, 4
High Courts10 Aug 1988
Padinhara Kottayil Ramla Beevi Vs N. Kristudas and Another
High Court Of Kerala · (1989) 1 ACC 277 : (1989) ACJ 977
High Courts10 Aug 1988Dismissed
Karutha Panicker Raghava Panicker Vs Ammukutty Amma Chandrika Bai and Others
High Court Of Kerala · (1988) 08 KL CK 0015
Succession Act, 1925 — Section 131, 134, 138, 88Transfer of Property Act, 1882 — Section 11, 28, 31
High Courts10 Aug 1988Allowed
Safari Industries (India) Private Ltd. Vs The State of Kerala
High Court Of Kerala · (1989) 72 STC 264
Kerala General Sales Tax Act, 1963 — Section 5
High Courts10 Aug 1988Allowed
Narayanan Nair and Another Vs Mariamma Kurien and Another
High Court Of Kerala · (1988) 2 KLJ 551
Easements Act, 1882 — Section 12, 15, 4
High Courts09 Aug 1988Allowed
Food Inspector Vs P.S. Prabhakaran
High Court Of Kerala · (1988) 2 KLJ 334
Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts05 Aug 1988
Raman Pillai Vasudevan Nair Vs Subhadra Amma Nirmala Devi and Another
High Court Of Kerala · (1989) CriLJ 1274
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 16, 5
High Courts05 Aug 1988Allowed
Raman Pillai Vasudevan Nair Vs Subhadra Amma Nirmala Devi and another
High Court Of Kerala · (1988) 2 KLJ 299 : (1989) 2 RCR(Criminal) 275
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 16(1), 5, 5(i)
High Courts05 Aug 1988Dismissed
Kochara Panicker Sekhara Panicker and Others Vs Sekhara Panicker Vasudeva Panicker and Others
High Court Of Kerala · (1988) 2 KLJ 311
Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 4(2)
High Courts05 Aug 1988Dismissed
K.V. Divakaran and Others Vs State of Kerala and Others
High Court Of Kerala · (1988) 08 KL CK 0010
Constitution of India, 1950 — Article 166, 166(1), 166(2), 166(3)Kerala Government Law Officers (Appointment and Conditions of Service) and Conduct of Cases Rules, 1978 — Rule 10, 12, 14, 17, 7
High Courts05 Aug 1988Dismissed
M.M. Kochunny Vs State of Kerala and Others
High Court Of Kerala · (1988) 2 KLJ 601
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts05 Aug 1988Dismissed
M. Raghava Kurup Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1988) 2 KLJ 593
Kerala Co-operative Societies Act, 1969 — Section 28
High Courts04 Aug 1988Dismissed
Food Inspector Vs C.T. Mathew
High Court Of Kerala · (1988) 2 KLJ 344
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 7
High Courts04 Aug 1988Allowed
C. Chandrababu Vs Sub Inspector of Police
High Court Of Kerala · (1988) 2 KLJ 389
Criminal Procedure Code, 1973 (CrPC) — Section 162, 2(h)Essential Commodities Act, 1955 — Section 7(1)(a)
High Courts04 Aug 1988Dismissed
Food Inspector Vs C. T. Mathew
High Court Of Kerala · (1988) 2 KLJ 344
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 16(1)(a), 2(viiib), 7